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National Consumer Disputes Redressal Commission judgments, 1992

765 judgments · page 36 of 39

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Tribunals and Commissions03 Feb 1992Appeal dismissed

AAR PEE APARTMENTS PVT. LTD. Vs Shakuntala Devi

National Consumer Disputes Redressal Commission · 1992 1 CPJ 266 : 1992 2 CPR 68

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Tribunals and Commissions01 Feb 1992Revision petition allowed

Life Insurance Corporation of India Vs KOMARAVOLU LALITHA

National Consumer Disputes Redressal Commission · 1992 2 CPJ 567

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Tribunals and Commissions31 Jan 1992

GEETA RANI Vs Air Freight Ltd

National Consumer Disputes Redressal Commission · 1992 0 CPC 174 : 1992 1 CPJ 214 : 1992 1 CPR 526 : 1993 1 CLT 267

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Tribunals and Commissions30 Jan 1992Allowed

UNIPLAS INDIA LTD. Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1992 0 CPC 357 : 1992 1 CPJ 169 : 1992 1 CPR 575 : 1993 1 CLT 415

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Tribunals and Commissions30 Jan 1992

UNDPLAS INDIA LTD. Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1992 0 NCDRC 86

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Tribunals and Commissions30 Jan 1992

VISHWA JYOTI PRINTERS Vs MOLINS OF INDIA

National Consumer Disputes Redressal Commission · 1992 0 CPC 380 : 1992 0 NCDRC 85 : 1992 1 CPJ 167 : 1992 1 CPR 528 : 1993 1 CLT 411

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Tribunals and Commissions29 Jan 1992

PUBLIC HEALTH ENGINEERING DEPARTMENT Vs UPBHOKTA SANRAKSHAN SAMITI

National Consumer Disputes Redressal Commission · 1992 0 CPC 353 : 1992 1 CPJ 182 : 1992 1 CPR 569 : 1993 1 CLT 450

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Tribunals and Commissions29 Jan 1992Appeal allowed

JASUMATI CHHOTALAL RATHOD Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD.-/

National Consumer Disputes Redressal Commission · 1992 1 CPR 732 : 1993 1 CPJ 325

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Tribunals and Commissions29 Jan 1992

SWATI AUTOMOBILES LTD. Vs SATISH CHAND

National Consumer Disputes Redressal Commission · 1992 0 CPC 330 : 1992 0 NCDRC 87 : 1992 1 CPJ 136 : 1992 1 CPR 570 : 1993 1 CLT 494

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Tribunals and Commissions28 Jan 1992Appeal dismissed

National Insurance Company Ltd. Vs R.S. OIL And GENERAL MILLS (P) LTD.

National Consumer Disputes Redressal Commission · 1992 1 CPJ 212 : 1992 1 CPR 563 : 1993 1 CLT 704

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Tribunals and Commissions28 Jan 1992Appeal allowed

SECRETARY, CONSUMER GUIDANCE And RESEARCH SOCIETY OF INDIA Vs B.P.L. INDIA LIMITED

National Consumer Disputes Redressal Commission · 1992 0 CPC 360 : 1992 1 CPJ 140 : 1993 1 CLT 496

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Tribunals and Commissions28 Jan 1992Allowed

SHARDA BEN Vs GUJARAT GAS SUPPLIER

National Consumer Disputes Redressal Commission · 1992 0 CPC 396 : 1992 1 CPJ 225 : 1992 1 CPR 508 : 1993 1 CLT 274

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Tribunals and Commissions28 Jan 1992Revision disposed of

SHAMSHA BANO , Abu Sufiyan Vs SAHARA INDIA LTD.

National Consumer Disputes Redressal Commission · 1992 0 CPC 400 : 1992 1 CPR 522 : 1992 2 CPJ 481 : 1993 1 CLT 238

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Tribunals and Commissions28 Jan 1992Appeal dismissed

DEEP ELECTRONICS Vs SANJAY SITA KANT BHALERAO

National Consumer Disputes Redressal Commission · 1992 2 CPJ 787

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Tribunals and Commissions28 Jan 1992Appeal dismissed

G.D.KHANDESHE Vs EXECUTIVE ENGINEER

National Consumer Disputes Redressal Commission · 1992 3 CPJ 555

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Tribunals and Commissions28 Jan 1992Petition dismissed

L.C. MALHOTRA Vs J.C. MEHTA And CO.

National Consumer Disputes Redressal Commission · 1992 0 CPC 434 : 1992 1 CPJ 284 : 1992 1 CPR 533 : 1993 1 CLT 423

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Tribunals and Commissions28 Jan 1992Dismissed

DAINIK RAIL YATRI SANGH (REGD.) Vs General Manager, Northern Railway

National Consumer Disputes Redressal Commission · 1992 0 CPC 160 : 1992 1 CPJ 218 : 1992 1 CPR 520 : 1993 1 CLT 269

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Tribunals and Commissions28 Jan 1992Appeal allowed

SHAKUN OVERSEAS LTD. Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1992 0 CPC 307 : 1992 1 CPJ 144 : 1993 1 CLT 501

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Tribunals and Commissions28 Jan 1992

U.RAJENDRAN Vs TAMILNADU MERCANTILE BANK LTD.

National Consumer Disputes Redressal Commission · 1992 0 CPC 167 : 1992 0 CPC 432 : 1992 0 NCDRC 88 : 1992 1 CPJ 220 : 1992 1 CPJ 223 : 1992 1 CPR 504 : 1993 1 CLT 272

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Tribunals and Commissions28 Jan 1992

Gouri Shankar Dokania And Co Vs MINISTRY OF FINANCE

National Consumer Disputes Redressal Commission · 1992 1 CPJ 228 : 1992 1 CPR 523 : 1993 1 CLT 278

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