Tribunals and Commissions10 Jun 1992Application dismissed with costs
UMESH CHANDER SHARMA Vs RAJESH ELECTRONICS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 952
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 25 of 39
Tribunals and Commissions10 Jun 1992Appeal dismissed
UNITED INDIA INSURANCE CO. LTD.-/O.P. Vs Mahaveer oil Industries
National Consumer Disputes Redressal Commission · 1993 2 CPJ 728
Tribunals and Commissions10 Jun 1992Appeal allowed
Paras Mal Vs ROSHAN FREIGHT CARRIERS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 830 : 1993 2 CPR 265
Tribunals and Commissions10 Jun 1992Appeal dismissed with costs
ORIENTAL INSURANCE Company Limited Vs HARYANA MILK FOODS LIMITED
National Consumer Disputes Redressal Commission · 1992 0 CPC 578 : 1992 3 CPJ 525
Tribunals and Commissions09 Jun 1992Appeal partly allowed
RAJASTHAN HOUSING BOARD And OTHERS-/O.P. Vs KRISHANPAL DHIR
National Consumer Disputes Redressal Commission · 1993 1 CPR 66 : 1993 2 CPJ 734
Tribunals and Commissions03 Jun 1992Complaint allowed with costs
MOHD. RAFIQ ABDUL SHAKUR KACHHI Vs REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 872
Tribunals and Commissions03 Jun 1992Complaint allowed
Karachi Education Society Vs SH. H.S.RAO
National Consumer Disputes Redressal Commission · 1992 3 CPJ 278
Tribunals and Commissions03 Jun 1992Complaint allowed with costs
S.K.GULATI Vs KANYA BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 240
Tribunals and Commissions29 May 1992Appeal dismissed
CONCEPT MARKETING, CHANDIGARH Vs ISHWER SINGH OF DISTRICT HISSAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 660
Tribunals and Commissions28 May 1992Complaint allowed
WEST COAST INDUSTRIES Vs CHIEF GENERAL MANAGER, MTNL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1059
Tribunals and Commissions26 May 1992Complaint allowed with costs
MAHENDRA RATANSHI CHHEDA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 292
Tribunals and Commissions26 May 1992Complaint allowed
B.SHEKHAR HEGDE Vs SUDHANSHU BHATTACHARYA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 449
Tribunals and Commissions25 May 1992Appeal dismissed
P.J.S.MEHTA Vs Union of India, Ministry of Defence, New Delhi
National Consumer Disputes Redressal Commission · 1992 0 CPC 469 : 1992 2 CPJ 616 : 1993 2 CLT 157
Tribunals and Commissions22 May 1992Complaint dismissed
MADHUSUDAN TEXTILES Vs DARBI TEXTILES LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 573 : 1993 1 CPR 257
Tribunals and Commissions21 May 1992Appeal dismissed
SUPER RECLAMATIONS (PVT.) LIMITED, KARNAL Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 471 : 1992 2 CPJ 702 : 1993 2 CLT 180
Tribunals and Commissions21 May 1992Appeal dismissed
D.F.T. GURGAON And ANOTHER-s/ Vs SURESH KUMAR , D.F.T. GURGAON And ANOTHER-s/
National Consumer Disputes Redressal Commission · 1992 0 CPC 546 : 1992 3 CPJ 104
Tribunals and Commissions20 May 1992Revision allowed
S. PRAKASH Vs S.D.O. (PHONES)
National Consumer Disputes Redressal Commission · 1992 0 CPC 404 : 1992 2 CPJ 406 : 1992 2 CPJ 491 : 1992 2 CPR 116 : 1993 1 CLT 90
Tribunals and Commissions20 May 1992Appeal dismissed
GREEN TRANSPORT COMPANY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 349
Tribunals and Commissions19 May 1992Appeal allowed
Rajasthan Housing Board Vs Gulab Chand
National Consumer Disputes Redressal Commission · 1992 3 CPJ 281 : 1993 1 CPR 253
Tribunals and Commissions19 May 1992Appeal dismissed
SENIOR SUPERINTENDENT, TELEGRAPH TRAFFIC-/ Vs Satya Narayan
National Consumer Disputes Redressal Commission · 1992 2 CPR 357 : 1992 3 CPJ 19 : 1994 1 CLT 201