Tribunals and Commissions23 Jun 1992Appeal allowed
GUJARAT ELECTRICITY BOARD Vs SHAH BABULAL VIRCHAND
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1215
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 24 of 39
Tribunals and Commissions23 Jun 1992Appeal allowed
Union of India Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 656 : 1993 1 CPR 692 : 1993 2 CPJ 1021
Tribunals and Commissions22 Jun 1992Complaint dismissed with costs
DEEKAY And SONS (P) LTD. Vs HPL FOODS INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 433
Tribunals and Commissions22 Jun 1992Petition dismissed
TARSEM LAL GOYAL-/ Vs Union of India
National Consumer Disputes Redressal Commission · 1992 0 CPC 661 : 1993 1 CPR 741 : 1993 2 CPJ 765
Tribunals and Commissions22 Jun 1992Order modified
BYFORD Vs S.S.SRIVASTAVA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 853
Tribunals and Commissions22 Jun 1992Complaint allowed with costs -Dissented by members
SHAKUN OVERSEAS LTD Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1992 2 CPJ 959
Tribunals and Commissions22 Jun 1992Ad-interim application dismissed
KAMAL INDIA PVT. LTD. Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 26
Tribunals and Commissions20 Jun 1992Complaint rejected
A.P.JOAG Vs CHAIRMAN, WESTERN INDIA TRUSTEE And EXECUTOR CO.LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 44
Tribunals and Commissions19 Jun 1992Appeal dismissed
K.N. MEHTA Vs S.B.I. OVERSEAS BRANCH
National Consumer Disputes Redressal Commission · 1993 1 CPJ 152
Tribunals and Commissions17 Jun 1992Appeal dismissed
New India Assurance Co. Ltd. Vs VIDHYA SAGAR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 280 : 1993 1 CPR 99
Tribunals and Commissions17 Jun 1992Appeal allowed with cost
LAKSHMANBHAI NAGINDAS PARMAR Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1529
Tribunals and Commissions17 Jun 1992Complaint allowed with costs
Consumer Education and Research Society Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 1 CPJ 124
Tribunals and Commissions16 Jun 1992Appeal allowed
Renu Bansal Vs ALAKNANDA PROPERTIES PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPJ 729 : 1992 2 CPR 97 : 1993 2 CLT 198
Tribunals and Commissions15 Jun 1992Appeal allowed with costs
BHUPENDRA KUMAR NANALAL RAJGURU Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 817 : 1992 2 CPR 324
Tribunals and Commissions12 Jun 1992Appeal dismissed
PROP. M/S. SUPER DRY CLEANERS Vs KAPIL DEV BHAKHRI
National Consumer Disputes Redressal Commission · 1992 0 CPC 425 : 1992 2 CPJ 937 : 1993 2 CLT 553
Tribunals and Commissions12 Jun 1992Appeal dismissed with costs
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs SITA RAM
National Consumer Disputes Redressal Commission · 1992 0 CPC 422 : 1992 2 CPJ 819 : 1993 2 CLT 578 : 1993 2 CPR 232
Tribunals and Commissions11 Jun 1992Complaint allowed
H.JULES And CO Vs OVERNITE EXPRESS PRIVATE LTD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 105
Tribunals and Commissions11 Jun 1992Complaint allowed with costs
SH.SHEIKH FARID Vs UDAYAN MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1992 3 CPJ 224
Tribunals and Commissions11 Jun 1992Complaint allowed with costs
MUMBAI GRAHAK PANCHAYAT, BOMBAY Vs REGISTRAR, UNIVERSITY OF BOMBAY
National Consumer Disputes Redressal Commission · 1993 0 CPC 386 : 1993 1 CPJ 37
Tribunals and Commissions11 Jun 1992Appeal dismissed
SHANTI DEVI Vs Luxmi Devi
National Consumer Disputes Redressal Commission · 1992 3 CPJ 118