ANURADHA SAHOO Vs ORISSA NURSING HOME
National Consumer Disputes Redressal Commission · 1992 2 CPJ 803 : 1993 1 CPR 51
COURT ARCHIVE
765 judgments · page 23 of 39
National Consumer Disputes Redressal Commission · 1992 2 CPJ 803 : 1993 1 CPR 51
National Consumer Disputes Redressal Commission · 1992 3 CPJ 518 : 1994 1 CLT 365
National Consumer Disputes Redressal Commission · 1992 2 CPJ 801
National Consumer Disputes Redressal Commission · 1992 2 CPJ 956 : 1992 2 CPR 326
National Consumer Disputes Redressal Commission · 1992 3 CPJ 569
National Consumer Disputes Redressal Commission · 1992 3 CPJ 531
National Consumer Disputes Redressal Commission · 1992 2 CPJ 825 : 1992 2 CPR 343
National Consumer Disputes Redressal Commission · 1992 2 CPJ 715 : 1992 2 CPR 363
National Consumer Disputes Redressal Commission · 1992 3 CPJ 503 : 1994 1 CLT 357
National Consumer Disputes Redressal Commission · 1993 1 CPJ 218
National Consumer Disputes Redressal Commission · 1992 2 CPJ 779 : 1992 2 CPR 406
National Consumer Disputes Redressal Commission · 1992 2 CPJ 751 : 1992 2 CPR 398
National Consumer Disputes Redressal Commission · 1992 2 CPJ 756 : 1992 2 CPR 451
National Consumer Disputes Redressal Commission · 1992 2 CPJ 619 : 1993 1 CPR 728
National Consumer Disputes Redressal Commission · 1992 2 CPJ 930 : 1993 2 CLT 550
National Consumer Disputes Redressal Commission · 1993 2 CPJ 722
National Consumer Disputes Redressal Commission · 1992 2 CPR 520 : 1993 1 CPJ 258
National Consumer Disputes Redressal Commission · 1992 2 CPJ 761 : 1992 2 CPR 454
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1512
National Consumer Disputes Redressal Commission · 1992 2 CPJ 738 : 1992 2 CPR 327