Tribunals and Commissions20 Jul 1992Appeal allowed with costs
PRABHAVATIBEN BACHUBHAI MEGHJI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 2 CPR 609 : 1992 3 CPJ 275
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 21 of 39
Tribunals and Commissions20 Jul 1992Appeal allowed
SHASHIKANT MOHANLAL THACKER Vs ASSISTANT DIRECTOR (PLI), OFFICE OF POST MASTER GENERAL
National Consumer Disputes Redressal Commission · 1992 2 CPR 512 : 1993 1 CPJ 260
Tribunals and Commissions20 Jul 1992Complaint dismissed
MOHMED SIDDIK ADAM HAFEJI Vs SH.B.J.MEHTA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 239
Tribunals and Commissions18 Jul 1992Complaint dismissed
ABDUL AZIZ SULEMAN Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 1993 1 CPJ 508
Tribunals and Commissions18 Jul 1992Appeal dismissed with costs
JAIPUR DEVELOPMENT AUTHORITY Vs MITHLESH SINGHAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 561 : 1993 2 CPR 598
Tribunals and Commissions17 Jul 1992Appeal dismissed
Union of India Vs JOGINDER MOULDING INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 583
Tribunals and Commissions16 Jul 1992Appeals dismissed with costs
HOUSING BOARD, HARYANA Vs Kartar Singh
National Consumer Disputes Redressal Commission · 1992 3 CPJ 402 : 1993 2 CLT 307 : 1994 2 CPC 509
Tribunals and Commissions15 Jul 1992Complaint allowed
EXECUTIVE ENGINEER, P.H.E.D., HAND PUMP DIVISION, JODHPUR Vs PROPRIETOR, M/S.ASIAN TRADING CO.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 601 : 1993 2 CPR 627
Tribunals and Commissions15 Jul 1992Appeal allowed
SWASTIK GAS DISTRIBUTORS Vs GOPAL MAHAWAR
National Consumer Disputes Redressal Commission · 1992 2 CPR 646 : 1992 3 CPJ 428
Tribunals and Commissions15 Jul 1992Complaint disposed of
BIHAR DISTRIBUTORS Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 1 CPJ 81
Tribunals and Commissions15 Jul 1992Appeal allowed
MAHABIR PRASAD AGRAWAL-Respondent Vs SWASTIK GAS DISTRIBUTORS
National Consumer Disputes Redressal Commission · 1993 1 CPJ 156
Tribunals and Commissions15 Jul 1992Appeal allowed with costs
KASTJRI-/ Vs MANAGER, STATE BANK OF BICANER
National Consumer Disputes Redressal Commission · 1993 1 CPJ 591 : 1993 2 CPR 582
Tribunals and Commissions15 Jul 1992Complaint dismissed
SHIVALIK FERTILIZER LTD. Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1993 1 CPR 739 : 1993 2 CPJ 1019
Tribunals and Commissions14 Jul 1992Complaint dismissed
RAMESH KUMAR Vs Oriental Insurance Co.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 599 : 1994 1 CLT 299
Tribunals and Commissions14 Jul 1992Complaint disallowed
NAWAL KISHORE TOSHNIWAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 611 : 1993 2 CPR 638
Tribunals and Commissions14 Jul 1992Appeal allowed
United India Insurance Co. Ltd. Vs DULI CHAND
National Consumer Disputes Redressal Commission · 1993 1 CPR 507 : 1993 2 CPJ 676
Tribunals and Commissions14 Jul 1992Complaint allowed with cost
BHAGYASHRl A.LOHIT Vs HARIVUAY BUILDERS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1005
Tribunals and Commissions14 Jul 1992Complaint dismissed
PHIROZ SAVAKSHA GREEN Vs BLUE FOUNTAIN ENTERPRISES
National Consumer Disputes Redressal Commission · 1993 1 CPR 510 : 1994 1 CPJ 334
Tribunals and Commissions13 Jul 1992Complaint allowed
SURBHI BHARGAVA Vs CAPITAL BUILDERS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 548 : 1994 1 CLT 382
Tribunals and Commissions13 Jul 1992Revision partly allowed
RAYMOND SYNTHETICS LIMITED-/ Vs Babulal Khemka
National Consumer Disputes Redressal Commission · 1993 1 CPJ 559 : 1993 1 CPR 518