Tribunals and Commissions03 Aug 1992
C. NUKLAMMA Vs DISTRICT CIVIL SUPPLIES OFFICER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 190
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 19 of 39
Tribunals and Commissions03 Aug 1992Complaint dismissed
SH.PARAMANANDA TRIPATHY Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1992 3 CPJ 231
Tribunals and Commissions03 Aug 1992
TELECOM DISTT.ENGINEER, BATHINDA Vs RAMJI DAS
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 60 : 1992 3 CPJ 24 : 1994 1 CLT 217
Tribunals and Commissions03 Aug 1992
PARDES DEHYDRATION COMPANY Vs Chairman Bank Of India
National Consumer Disputes Redressal Commission · 1992 0 CPC 641 : 1992 2 CPJ 467 : 1992 2 CPR 444 : 1993 1 CLT 222
Tribunals and Commissions31 Jul 1992Appeal dismissed
CLASSIC ELECTRONICS-/Opp. Party Vs Parwati
National Consumer Disputes Redressal Commission · 1992 2 CPJ 683
Tribunals and Commissions30 Jul 1992Appeal dismissed with cost
S.D.O.TELEPHONE Vs PREM RAJ GAUR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 688 : 1993 2 CLT 174
Tribunals and Commissions29 Jul 1992Appeal allowed with costs
PATEL KANTILAL KEVALDAS-/ Vs DEPUTY ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPR 521 : 1992 3 CPJ 213
Tribunals and Commissions29 Jul 1992Appeal dismissed with costs
NAI KANTIBHAI MAGANLAL-/ Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 207
Tribunals and Commissions28 Jul 1992Appeal partly allowed
JAYANTIBHAI RAMABHAI PATEL Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 214
Tribunals and Commissions28 Jul 1992Appeal partly allowed
R.P.Patel Vs KANTILAL HARGOVANDAS SHAH
National Consumer Disputes Redressal Commission · 1992 3 CPJ 346 : 1993 1 CPR 26
Tribunals and Commissions27 Jul 1992Appeal dismissed with costs
POSTMASTER GENERAL Vs BHATERI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 834 : 1993 2 CLT 520 : 1993 2 CPR 277
Tribunals and Commissions27 Jul 1992Preliminary objections dismissed
PAWAN KATIAL Vs ANSAL HOUSING AND CONSTRUCTION LTD., PANCHKULA
National Consumer Disputes Redressal Commission · 1992 0 CPC 685 : 1992 2 CPJ 838 : 1993 2 CLT 522 : 1993 2 CPR 242
Tribunals and Commissions27 Jul 1992
RAJASTHAN GARMENT GRUH UDYOG SAHAKARI MANDLI LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 164
Tribunals and Commissions27 Jul 1992Complaints dismissed
MINOR GITABEN Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 237
Tribunals and Commissions25 Jul 1992Appeal allowed
CHOKHANI GAS SERVICE-/O.P. Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 1993 2 CPJ 724 : 1993 2 CPR 648
Tribunals and Commissions25 Jul 1992Revision partly allowed
AGARWAL SALES CORP. Vs JAGDISH PRASAD VYAS
National Consumer Disputes Redressal Commission · 1993 1 CPJ 538 : 1993 1 CPR 70
Tribunals and Commissions24 Jul 1992Appeal dismissed
Nawal Kishore Sharma Vs ACCOUNTANT, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1992 2 CPR 645 : 1993 0 CPC 21 : 1993 1 CPJ 62
Tribunals and Commissions24 Jul 1992Complaint allowed with costs
UNITED INDIA INSURANCE CO.LTD Vs JAIDEEP GOLDEN TRANSPORT CO
National Consumer Disputes Redressal Commission · 1992 3 CPJ 208
Tribunals and Commissions24 Jul 1992Revision petition allowed
M.I. MISHRA Vs SOCIETY SCOOTER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 55 : 1994 1 CLT 356
Tribunals and Commissions24 Jul 1992Appeals dismissed
HARYANA STATE ELECTRICITY BOARD-/Opp. Party Vs SANJAY GUPTA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 709 : 1993 2 CLT 184