Tribunals and Commissions04 Aug 1992Appeal allowed
NIRMALA YAHWANTRAI DOSHI Vs RELIANCE CONSULTING SERVICES LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPR 691 : 1992 3 CPJ 370
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 18 of 39
Tribunals and Commissions03 Aug 1992Appeal allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs GHEVAR CHAND SAMAL SONIGARA
National Consumer Disputes Redressal Commission · 1992 0 CPC 623 : 1992 2 CPJ 476 : 1992 2 CPR 427 : 1993 1 CLT 232
Tribunals and Commissions03 Aug 1992Appeal dismissed
JAGESHWAR PANDEY Vs U.P. STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 27 : 1992 3 CPJ 27 : 1997 1 CLT 223
Tribunals and Commissions03 Aug 1992Appeal allowed
Consumer Education and Research Society Vs RATILAL B. PATEL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 25 : 1994 1 CLT 220
Tribunals and Commissions03 Aug 1992Appeal allowed as indicated
DHANU DANTA Vs SANGEETA KUMARI DEVI
National Consumer Disputes Redressal Commission · 1992 2 CPR 381 : 1992 3 CPJ 217
Tribunals and Commissions03 Aug 1992Appeal allowed
DISTRICT MANAGER, PATNA TELEPHONES, PATNA Vs BIHAR STATE SUBORDINATE SERVICES BOARD
National Consumer Disputes Redressal Commission · 1992 0 CPC 633 : 1992 2 CPJ 464 : 1992 2 CPR 429 : 1993 1 CLT 219
Tribunals and Commissions03 Aug 1992Appeal allowed as indicated
SURENDRA NATH KABI Vs CHAIRMAN, ORISSA STATE ELECTRICITY BOARD-/
National Consumer Disputes Redressal Commission · 1992 2 CPR 338 : 1993 1 CPJ 337
Tribunals and Commissions03 Aug 1992Revision petition dismissed
I.C. MEHTA, CONVENOR CONSUMER PROTECTION SOCIETY Vs DIVISIONAL ENGINEER, TELEGRAPHS REWARI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 57 : 1994 1 CLT 363
Tribunals and Commissions03 Aug 1992Appeal dismissed
MONARCH PHOTOCOMP And PRINTERS Vs SUPER ENGINEERING CORPORATION
National Consumer Disputes Redressal Commission · 1992 0 CPC 770 : 1992 2 CPJ 473 : 1992 2 CPR 415 : 1993 1 CLT 228
Tribunals and Commissions03 Aug 1992Complaint allowed
PRAFULLA KUMAR BHUYAN Vs P.S.R.DIVISIONAL MANAGER
National Consumer Disputes Redressal Commission · 1992 3 CPJ 228
Tribunals and Commissions03 Aug 1992Complaint allowed
BIREN KUMAR JAGDEV Vs CONTROLLER OF EXAMINATION, UTKAL UNIVERSITY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 903
Tribunals and Commissions03 Aug 1992Complaint dismissed
TILOTHAMA SECURITY PRINTERS Vs Board of Secondary Education, Orissa
National Consumer Disputes Redressal Commission · 1992 2 CPJ 886 : 1992 2 CPR 328
Tribunals and Commissions03 Aug 1992Complaint disposed of
NIRANJAN PANDHI Vs District Magistrate
National Consumer Disputes Redressal Commission · 1992 0 CPC 761 : 1992 2 CPJ 883 : 1992 2 CPR 331
Tribunals and Commissions03 Aug 1992Appeal dismissed
STATE BANK OF INDIA SURAT Vs N. RAVEENDRAN NAIR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 42 : 1994 1 CLT 141
Tribunals and Commissions03 Aug 1992Complaint allowed as indicated
RENUBALA MOHANTY Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 359
Tribunals and Commissions03 Aug 1992Complaint dismissed
RAMAKANTA RATH Vs ASSTT. REGISTRAR OF CO-OPERATIVE SOCIETIES, PURI
National Consumer Disputes Redressal Commission · 1992 2 CPJ 877 : 1992 2 CPR 393
Tribunals and Commissions03 Aug 1992Revision disposed of
S.S. MARTHANDAM Vs NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 1992 2 CPJ 475
Tribunals and Commissions03 Aug 1992
NATABAR PRADHAN Vs REGIONAL MANAGER, ORISSA AGRO INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 138
Tribunals and Commissions03 Aug 1992Appeal allowed
BANIJYA BHANDAR Vs UMESH CHARAN PADHI
National Consumer Disputes Redressal Commission · 1992 2 CPR 330 : 1992 3 CPJ 175
Tribunals and Commissions03 Aug 1992Appeal dismissed
SENIOR DIVISIONAL MANAGER, L.I.C. Vs KOUSALYA BAI
National Consumer Disputes Redressal Commission · 1992 2 CPR 380 : 1992 3 CPJ 178