Tribunals and Commissions17 Aug 1992Appeal allowed
LALA SAMACHAR Vs General Manager, Telecom Department
National Consumer Disputes Redressal Commission · 1993 0 CPC 470 : 1993 2 CLT 569 : 1993 2 CPJ 1095 : 1993 2 CPR 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 17 of 39
Tribunals and Commissions17 Aug 1992Complaint allowed with costs
JAYESH KANAIYALAL SHAH Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPR 693 : 1993 1 CPJ 202
Tribunals and Commissions17 Aug 1992Complaint dismissed with costs
PARDES DEHYDRATION COMPANY Vs State Bank of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 389
Tribunals and Commissions14 Aug 1992Appeal allowed
A.P.J. SCHOOL Vs K.L. GALHOTRA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 807 : 1993 2 CLT 219
Tribunals and Commissions14 Aug 1992Complaint allowed
PATTARAI PERUMBAMDUR, PRIMARE AGRICULTURAL CO-OP. BANK Vs BRANCH MANAGER NATIONAL INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 421
Tribunals and Commissions14 Aug 1992Complaint dismissed with costs
M.V.BHARTIYA Vs COMPETENT AUTOMOBILES CO.PVT.LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 988 : 1992 2 CPR 545
Tribunals and Commissions13 Aug 1992Appeal dismissed with costs
Oriental Insurance Company Ltd. Vs TARSEM KUMAR
National Consumer Disputes Redressal Commission · 1992 0 CPC 610 : 1992 2 CPJ 793 : 1993 2 CLT 217
Tribunals and Commissions13 Aug 1992Complaint allowed with costs
RAMESH VINAYAK PATIL Vs SAI SHREE BUILDERS
National Consumer Disputes Redressal Commission · 1993 1 CPJ 163 : 1993 2 CPR 202
Tribunals and Commissions12 Aug 1992Complaint allowed with cost
B.C.JAIN Vs DIVISIONAL ENGINEER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 1993 1 CPR 144 : 1993 2 CPJ 605
Tribunals and Commissions11 Aug 1992Appeals allowed. Case remanded
SUB-DIVISIONAL OFFICER Vs HUKMI CHAND LOHIYA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 564
Tribunals and Commissions10 Aug 1992Appeal allowed
Bank of Madurai Ltd. Vs ELIZEBATH
National Consumer Disputes Redressal Commission · 1992 3 CPJ 94 : 1993 1 CPR 35
Tribunals and Commissions07 Aug 1992Appeal dismissed
H.S. WADHWA Vs MANAGING DIRECTOR INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 31 : 1993 2 CLT 158
Tribunals and Commissions07 Aug 1992Dismissed
CONSUMERS ASSISTANCE And WELFARE CENTRE Vs A.P. State Electricity Board
National Consumer Disputes Redressal Commission · 1992 3 CPJ 29
Tribunals and Commissions07 Aug 1992Appeal dismissed
ASHOK KUMAR Vs MANAGING DIRECTOR, MARUTI UDYOG LTD.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1071
Tribunals and Commissions06 Aug 1992Appeal dismissed
S. Radhakrishnan Vs SANTOSH TRAVELS
National Consumer Disputes Redressal Commission · 1992 0 CPC 637 : 1992 2 CPJ 470 : 1992 2 CPR 431 : 1993 2 CLT 153
Tribunals and Commissions06 Aug 1992Appeal allowed
KISHORE CHANDRA JENA Vs BLOCK DEVELOPMENT OFFICER And OTHERS
National Consumer Disputes Redressal Commission · 1992 0 CPC 305 : 1992 1 CPR 391 : 1992 3 CPJ 137
Tribunals and Commissions05 Aug 1992Appeal dismissed
R.S. METALS PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 654 : 1992 2 CPR 425 : 1993 1 CLT 644 : 1993 1 CPJ 1 : 1993 2 CLC 96
Tribunals and Commissions05 Aug 1992Appeal allowed
KRISHAN DAS AGGARWAL Vs Union of India
National Consumer Disputes Redressal Commission · 1992 0 CPC 657 : 1992 2 CPJ 468 : 1992 2 CPR 423 : 1993 1 CLT 223
Tribunals and Commissions05 Aug 1992Dismissed
L.I.C. Of India Vs SHYAM DULARI DEVI AGRAWAL
National Consumer Disputes Redressal Commission · 1992 0 CPC 734 : 1992 2 CPJ 461 : 1992 2 CPR 407 : 1993 1 CLT 218
Tribunals and Commissions04 Aug 1992Appeal partly allowed
CHAIRMANSHRI GUJARAT RURAL HOUSING BOARD Vs JANAKBHAI JASHUBHAI PATEL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 300