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National Consumer Disputes Redressal Commission judgments, 1992

765 judgments · page 16 of 39

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Tribunals and Commissions24 Aug 1992Appeals dismissed

TAGORE GRACIAS Vs TAGORE GRACIAS

National Consumer Disputes Redressal Commission · 1993 1 CPJ 19

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Tribunals and Commissions24 Aug 1992Complaint rejected

C.K.SHAH Vs PRAVINCHANDRA SHANKERLAL SHAH

National Consumer Disputes Redressal Commission · 1992 2 CPR 513 : 1992 3 CPJ 454

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Tribunals and Commissions24 Aug 1992Appeal allowed

GOA ACRYLICS Vs SENIOR ROADLINES

National Consumer Disputes Redressal Commission · 1992 2 CPR 660 : 1993 1 CPJ 101

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Tribunals and Commissions24 Aug 1992Complaint rejected

SURINDER DHAR Vs CHAIRPERSON DELHI STATE SMALL INDUSTRIES DEV. CORP. LTD.

National Consumer Disputes Redressal Commission · 1992 3 CPJ 298 : 1994 1 CLT 232

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Tribunals and Commissions22 Aug 1992Complaint allowed with costs

LAKSHMI VAIDYANATHAN Vs HOYSALA BUILDING DEVELOPMENT CO. LTD.

National Consumer Disputes Redressal Commission · 1992 3 CPJ 642

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Tribunals and Commissions22 Aug 1992Complaint allowed in part

B.N.VENKATESH MURTHY Vs COMMISSIONER BANALORE DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1992 3 CPJ 620

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Tribunals and Commissions20 Aug 1992Appeal allowed

Union of India Vs SECRETARY, BRAHMANWADA DUDH UTPADAK SAHKARI MANDALI LIMITED

National Consumer Disputes Redressal Commission · 1992 2 CPR 697 : 1993 1 CPJ 434

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Tribunals and Commissions20 Aug 1992Preliminary objection rejected

SHIV RAJ SINGH Vs MAGNUM INVESTMENTS

National Consumer Disputes Redressal Commission · 1992 2 CPR 436 : 1992 3 CPJ 93

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Tribunals and Commissions20 Aug 1992Appeal dismissed with costs

National Insurance Co.Ltd Vs SAT BHUSHAN JAIN

National Consumer Disputes Redressal Commission · 1992 2 CPJ 977 : 1993 2 CLT 555

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Tribunals and Commissions19 Aug 1992Complaint accepted with cost

CHAVAN RISHI INTERNATIONAL LIMITED Vs STATE BANK OF BIKANER and JAIPUR

National Consumer Disputes Redressal Commission · 1992 2 CPJ 944 : 1992 2 CPR 567

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Tribunals and Commissions19 Aug 1992Complaint dismissed

PALVINDER KAUR ALIAS PARMINDER KAUR Vs Life Insurance Corporation of India

National Consumer Disputes Redressal Commission · 1993 2 CPJ 857 : 1993 3 CPR 96

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Tribunals and Commissions19 Aug 1992Revision petition allowed

J.N. SAIGAL Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA

National Consumer Disputes Redressal Commission · 1992 3 CPJ 30 : 1994 1 CLT 231 : 1994 1 CLT 234

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Tribunals and Commissions19 Aug 1992Appeal dismissed

AMIT STEELS Vs HARYANA STATE SMALL INDUSTRIES

National Consumer Disputes Redressal Commission · 1992 3 CPJ 427

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Tribunals and Commissions19 Aug 1992Complaint allowed with costs

ARUNBHAI DEVENDRARAY OZA Vs Premier Automobiles Ltd.

National Consumer Disputes Redressal Commission · 1993 1 CPJ 153

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Tribunals and Commissions19 Aug 1992Appeal allrowed

MATTHEW M. PULIYEL Vs INDIAN GAS CYLINDERS

National Consumer Disputes Redressal Commission · 1992 2 CPR 437 : 1992 3 CPJ 168 : 1994 1 CLT 128

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Tribunals and Commissions19 Aug 1992Appeal allowed

BHAVNA PLASTICS Vs Manager, Oriental Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1992 3 CPJ 415

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Tribunals and Commissions18 Aug 1992Appeal allowed

DEPOT MANAGER, RAJASTHAN STATE ROADWAYS CORP. Vs BHAGWAN SINGH CHAUHAN

National Consumer Disputes Redressal Commission · 1993 1 CPJ 549

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Tribunals and Commissions18 Aug 1992Disposed Of

P.S.N. RAO Vs VENIRE CARRIERS

National Consumer Disputes Redressal Commission · 1992 2 CPJ 549

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Tribunals and Commissions17 Aug 1992Complaint dismissed

P.SOUNDARA PANDIAN Vs SIPANI AUTOMOBILES LTD.

National Consumer Disputes Redressal Commission · 1992 2 CPR 677 : 1992 3 CPJ 393

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Tribunals and Commissions17 Aug 1992Appeal dismissed with costs

UNITED INDIA INSURANCE CO.-/Opp. Party Vs BUDH RAM YADAV

National Consumer Disputes Redressal Commission · 1992 2 CPJ 797 : 1993 2 CLT 215

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