Tribunals and Commissions24 Jul 1992Appeal allowed
Union of India Vs STANDARD MOTORS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 586
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 20 of 39
Tribunals and Commissions24 Jul 1992Case remanded
DEPTT. OF TELECOMMUNICATION, JIND Vs Vinod Kumar Goyal
National Consumer Disputes Redressal Commission · 1992 0 CPC 606 : 1992 2 CPJ 720
Tribunals and Commissions24 Jul 1992Appeal dismissed
Manoj Sharma Vs ZILA PARISHAD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1023
Tribunals and Commissions24 Jul 1992
ACHARYA MAHARAJ SHREE TEJENDRA Vs NAVDEEP CO-OPERATIVE BANK LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 184
Tribunals and Commissions24 Jul 1992Complaint dismissed
BINDA PRASAD MANDAL Vs MANAGING DIRECTOR EICHER TRACTOR LIMITED
National Consumer Disputes Redressal Commission · 1993 1 CPJ 315 : 1993 1 CPR 290
Tribunals and Commissions24 Jul 1992Appeals dismissed
DISTRICT MANAGER, TELECOM Vs SUBODH KR.SINHA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 354
Tribunals and Commissions24 Jul 1992
TRIVENI INDUSTRIES Vs KARNATAKA ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 61 : 1992 3 CPJ 56 : 1994 1 CLT 358
Tribunals and Commissions23 Jul 1992Petition disposed of
CHALAPPURAM ASSOCIATES Vs Corporation Bank
National Consumer Disputes Redressal Commission · 1992 3 CPJ 46
Tribunals and Commissions22 Jul 1992Revision allowed
Union of India Vs SHRI VISHNU INDUSTRIES
National Consumer Disputes Redressal Commission · 1992 2 CPR 516 : 1992 3 CPJ 92
Tribunals and Commissions22 Jul 1992Complaint dismissed
ATTAUR REHMAN Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 625
Tribunals and Commissions22 Jul 1992Appeal dismissed
EXECUTIVE ENGINEER, H.S.E.B.,AMBALA Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 1992 2 CPJ 713 : 1993 2 CLT 188
Tribunals and Commissions22 Jul 1992Complaint allowed
V.Krishnaswamy Vs MANAGER SOUTHERN REGION, AIR INDIA
National Consumer Disputes Redressal Commission · 1992 2 CPR 561 : 1992 3 CPJ 376
Tribunals and Commissions21 Jul 1992Dismissed
Hindustan Ferro Alloys Ltd. Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 0 CPC 636 : 1992 2 CPJ 457 : 1992 2 CPR 448 : 1993 1 CLT 215
Tribunals and Commissions21 Jul 1992Appeal allowed. Case remanded
RAJASTHAN STATE ELECTRICITY BOARD-/ Vs SUBHKARAN DEDHA
National Consumer Disputes Redressal Commission · 1993 0 CPC 287 : 1993 1 CPJ 555 : 1993 1 CPR 552
Tribunals and Commissions21 Jul 1992Appeal dismissed
NOAH INDUSTRIES Vs Karnataka State Financial Corporation
National Consumer Disputes Redressal Commission · 1992 0 CPC 643 : 1992 2 CPJ 455 : 1992 2 CPR 450
Tribunals and Commissions21 Jul 1992Complaint allowed
HON'BLE MR. JUSTICE R.N.THAKUR Vs Chairman, Railway Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 149 : 1993 3 CPJ 1267
Tribunals and Commissions21 Jul 1992
M.D.ATAUR RAHMAN Vs AUTO TRACTORS LTD.
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 64 : 1992 3 CPJ 53 : 1993 2 CPR 294 : 1994 1 CLT 351
Tribunals and Commissions21 Jul 1992
UNIPACK MOVERS PVT. LTD. Vs S.K.JAIN
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 65 : 1994 1 CLT 349
Tribunals and Commissions21 Jul 1992
ASHOK KUMAR SINGH Vs GUJARAT CYCLES LTD.
National Consumer Disputes Redressal Commission · 1992 0 CPC 642 : 1992 0 NCDRC 63 : 1992 2 CPJ 454 : 1992 2 CPR 447 : 1993 1 CLT 213
Tribunals and Commissions20 Jul 1992Revision dismissed
MAHAJAN STELL SALES Vs SANTOSH RANI
National Consumer Disputes Redressal Commission · 1992 0 CPC 553 : 1992 2 CPJ 723