Tribunals and Commissions19 May 1992Appeal dismissed
Union of India Vs DISTRICT FORUM
National Consumer Disputes Redressal Commission · 1992 3 CPJ 268
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1992
765 judgments · page 26 of 39
Tribunals and Commissions18 May 1992Dismissed
DIAMOND ELASTOMERS Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 3 CPJ 67
Tribunals and Commissions18 May 1992Appeal allowed
GENERAL MANAGER, TELECOM-/ Vs CHANDRA SHEKHAR PARASHER
National Consumer Disputes Redressal Commission · 1993 1 CPJ 519 : 1993 1 CPR 266
Tribunals and Commissions14 May 1992Appeal allowed, Complaint remanded
GUJARAT ELECTRICITY BOARD Vs BABABHAI DOSBHAI MANSURI
National Consumer Disputes Redressal Commission · 1992 2 CPR 385 : 1992 3 CPJ 527
Tribunals and Commissions13 May 1992Appeal accepted
ELECTRONIKA Vs ORSON SALES LTD
National Consumer Disputes Redressal Commission · 1992 3 CPJ 497
Tribunals and Commissions11 May 1992Complaint dismissed
SUMANT S.KARNAD Vs DEAN, M.P.SHAH MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 1993 1 CPJ 91
Tribunals and Commissions11 May 1992Complaint allowed
Consumer Education and Research Society Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 1 CPJ 422
Tribunals and Commissions08 May 1992Appeal dismissed
National Insurance Co. Ltd. Vs T.K. RAJA
National Consumer Disputes Redressal Commission · 1992 1 CPJ 331 : 1994 1 CLT 275
Tribunals and Commissions08 May 1992Appeal dismissed
S.P.BATRA Vs ARYAN ELECTRONIC And ELECTRICALS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 618
Tribunals and Commissions08 May 1992Appeal allowed
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD. Vs V.S. NADKARNI
National Consumer Disputes Redressal Commission · 1992 1 CPJ 321 : 1992 2 CPR 121
Tribunals and Commissions08 May 1992Appeal dismissed
Classic Electronics Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1992 1 CPJ 332 : 1992 2 CPR 128
Tribunals and Commissions08 May 1992
LARSEN AND TOUBRO LTD Vs Pophale Nursing Home
National Consumer Disputes Redressal Commission · 1992 2 CPJ 366 : 1992 2 CPR 132 : 1993 1 CLT 38
Tribunals and Commissions07 May 1992Appeal allowed
JYOTI MARKETING And PROJECTS LTD. Vs M. PANDIAN
National Consumer Disputes Redressal Commission · 1992 0 CPC 514 : 1992 1 CPJ 337 : 1992 1 CPR 781 : 1993 1 CLT 126
Tribunals and Commissions07 May 1992Appeal dismissed
New India Assurance Co. Ltd. , INDRAKUMAR NAINMAL PARMAR Vs New India Assurance Co. Ltd , INDRAKUMAR NAINMAL PARMAR
National Consumer Disputes Redressal Commission · 1992 0 CPC 435 : 1992 1 CPJ 341 : 1992 2 CPR 210 : 1993 1 CLT 125
Tribunals and Commissions07 May 1992Application dismissed
UTTAM BHARAT ELECTRICALS Vs JAIPUR GOLDEN TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 433
Tribunals and Commissions06 May 1992Complaint dismissed with costs
RAKESH MANGAL Vs Pioma Industries
National Consumer Disputes Redressal Commission · 1993 1 CPJ 228 : 1993 1 CPR 233
Tribunals and Commissions05 May 1992Appeal allowed with costs
PRANSUKHLAL PURUSHOTTAMDAS LODIA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 821
Tribunals and Commissions05 May 1992Complaint allowed
Surendra Barik Vs KORES (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 158 : 1993 1 CPJ 34
Tribunals and Commissions05 May 1992Complaint disposed of
Manmath Kumar Mohapatra Vs CHAIRMAN, PARADIP PORT TRUST
National Consumer Disputes Redressal Commission · 1992 2 CPR 202 : 1993 1 CPJ 292
Tribunals and Commissions04 May 1992Allowed
K.K. MISHRA Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 166