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High Court Of Himachal Pradesh judgments

31,399 judgments · page 820 of 1,570

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High Courts28 Oct 2013

Himachal Pradesh Agriculture University Pensioner''s Society Vs Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishvavidyalaya and Another

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0047

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High Courts25 Oct 2013Disposed Off

Sada Ram and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0046

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High Courts25 Oct 2013Dismissed

Jaskaran Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 1 Crimes 447 : (2013) 3 ShimLC 1677

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High Courts22 Oct 2013

Harish Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0040

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High Courts21 Oct 2013Dismissed

Sujan Singh and Others Vs Rachhpal Singh

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0006

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High Courts19 Oct 2013Disposed Off

The Executive Engineer Vs Chhaje Ram Additional Superintending Engineer Vs Ram Singh The Sr. Executive Engineer Vs Lal Singh HPSEB and Another Vs Bhim Singh

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0039

Limitation Act, 1963 — Article 137
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High Courts19 Oct 2013Dismissed

Maharaja Lakshman Sen Memorial College and Another Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0034

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High Courts19 Oct 2013Allowed

H-Private Universities Management Association (H-PUMA) Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0033

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High Courts18 Oct 2013Dismissed

Surinder Nath and Another Vs Bihari Lal and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0044

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High Courts18 Oct 2013Allowed

Lashkari Ram Vs Bakshi Ram

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0026

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High Courts18 Oct 2013Disposed Off

Laxmi Singh Vs The Managing Director, HRTC and Another

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0025

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High Courts18 Oct 2013Dismissed

Purshotam Guleria Vs State of HP and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0024

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High Courts18 Oct 2013Allowed

Mehar Singh and Others Vs Jaswant Singh and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0007

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High Courts17 Oct 2013Disposed Off

Gurbachan Singh Vs Kartar Singh and Another

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0030

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High Courts17 Oct 2013Dismissed

Parat Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 3 ShimLC 1512

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High Courts17 Oct 2013Disposed Off

State of Himachal Pradesh Vs Bhagal Chand

High Court Of Himachal Pradesh · (2013) 3 ShimLC 1622

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High Courts17 Oct 2013Dismissed

Vikrant Katoch and Others Vs Union of India and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0027

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High Courts17 Oct 2013

Bal Dev Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 3 ShimLC 1615

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High Courts15 Oct 2013Dismissed

Jagat Ram Alias Laxman Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2013) 3 ShimLC 1608

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High Courts15 Oct 2013Dismissed

Rulda Ram Vs Sanju Ram and Others

High Court Of Himachal Pradesh · (2013) 10 SHI CK 0037

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