High Courts08 Nov 2013Disposed Off
Gurbachan Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 1 Crimes 1 : (2013) 3 ShimLC 1667
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 819 of 1,570
High Courts07 Nov 2013Dismissed
The H.P. State Forest Corporation Ltd. and Another Vs Mohan Singh and Another
High Court Of Himachal Pradesh · (2014) 141 FLR 863 : (2014) LabIC 1055 : (2014) LLR 474
High Courts07 Nov 2013Dismissed
Rajeshwar Verma Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1663
High Courts06 Nov 2013Dismissed
Gian Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0046
High Courts06 Nov 2013Dismissed
Satish Kumar Vs HPSEB Ltd. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0045
High Courts06 Nov 2013Disposed Off
Shri Ashok Kumar and Others and Shri Praful Kuthiala and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0038
High Courts06 Nov 2013Dismissed
Commissioner of Income Tax Vs M/s. Doon Valley Rubber Industries
High Court Of Himachal Pradesh · (2014) 268 CTR 102 : (2014) 221 TAXMAN 40
High Courts05 Nov 2013Disposed Off
Girish Bhayana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1659
High Courts05 Nov 2013Disposed Off
Kamlesh Kumari and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1661
High Courts05 Nov 2013
Sushma Dadwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1669
High Courts05 Nov 2013
Himachal Pradesh Crick Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0039
High Courts05 Nov 2013
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1655
High Courts01 Nov 2013Dismissed
Anil Kumar and Others Vs Smt. Kamla Devi and Others
High Court Of Himachal Pradesh · AIR 2014 HP 8
High Courts01 Nov 2013Dismissed
Surender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 250
High Courts01 Nov 2013Disposed Off
Geeta Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1657
High Courts01 Nov 2013Dismissed
Pat Ram Vs Smt. Sewati and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1664
High Courts29 Oct 2013
Ram Krishan Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1705
High Courts29 Oct 2013Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0049
High Courts29 Oct 2013
Commissioner of Income Tax Vs Coral Telecom Ltd.
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0048
Income Tax Act, 1961 — Section 80IB
High Courts29 Oct 2013Disposed Off
Himachal Education Promotion Society and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0008