High Courts21 Nov 2013Disposed Off
Rafiq Ahmad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0015
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 818 of 1,570
High Courts20 Nov 2013Dismissed
Tripta Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 20
High Courts20 Nov 2013
State of H.P. and Others Vs Prem Prakash Khatri Prem Nath Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0047
High Courts20 Nov 2013Disposed Off
Om Prakash Vs Sate of H.P. and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0020
High Courts20 Nov 2013Disposed Off
Hem Lata Vs Divisional Commissioner, Mandi and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0019
High Courts20 Nov 2013Disposed Off
Rajinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0018
High Courts20 Nov 2013Disposed Off
Daulat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0017
High Courts20 Nov 2013Dismissed
State of Himachal Pradesh Vs Sita Ram
High Court Of Himachal Pradesh · (2014) CriLJ 2390 : (2014) 3 RCR(Criminal) 728
High Courts20 Nov 2013Dismissed
State of Himachal Pradesh Vs Ram Krishan
High Court Of Himachal Pradesh · (2014) 1 ShimLC 93
High Courts18 Nov 2013Dismissed
State of Himachal Pradesh Vs Ashok Kumar Sondhi
High Court Of Himachal Pradesh · (2014) 1 ShimLC 265
High Courts13 Nov 2013Disposed Off
Lok Raj Saini Vs M/s. Chinnamman Marketer Private Ltd.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0035
High Courts13 Nov 2013Dismissed
Verdant Energy Private Ltd. and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · AIR 2014 HP 6 : (2014) 2 BC 557
High Courts13 Nov 2013Disposed Off
Madan Lal @ Sonu @ Tidu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 641 : (2014) 2 Crimes 673 : (2014) 2 RCR(Criminal) 657
High Courts12 Nov 2013
Berojgar Shastri Sangh Welfare Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 1
High Courts12 Nov 2013Disposed Off
Raj Kumar Vs Trident Power System Limited and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0032
High Courts12 Nov 2013Disposed Off
Shri Santosh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0031
High Courts12 Nov 2013Disposed Off
Dr. Rajesh Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0010
High Courts12 Nov 2013Dismissed
Sh. Bhola Nand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0009
High Courts12 Nov 2013Dismissed
State of Himachal Pradesh Vs Hemant Kumar
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0008
High Courts12 Nov 2013Disposed Off
Rakesh Kumar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0006