High Courts02 Dec 2013Disposed Off
Smt. Amarjit Gupta Vs Miss Prem Mohini Gupta and Another
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0030
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 817 of 1,570
High Courts29 Nov 2013Dismissed
Rattan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0049
High Courts29 Nov 2013
Tek Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 1 ShimLC 340
High Courts29 Nov 2013Dismissed
Jarnail Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 3544
High Courts27 Nov 2013Disposed Off
Narinder Kumar Mahajan Vs Vipan Khanna
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0012
High Courts25 Nov 2013Dismissed
Mani Devi Vs Moti Ram and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0050
High Courts25 Nov 2013Dismissed
Manjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0013
High Courts25 Nov 2013Allowed
Diwan Chand alias Chhotu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0011
High Courts22 Nov 2013Allowed
Balram Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 243
High Courts22 Nov 2013Dismissed
Rajeshwar Sabharwal and Another Vs M/s. Universal Apple Associates and Another
High Court Of Himachal Pradesh · (2014) 2 JCC 81 : (2014) 1 RCR(Civil) 930 : (2014) 1 RCR(Criminal) 904
High Courts22 Nov 2013Disposed Off
Vijay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0028
High Courts22 Nov 2013Disposed Off
Digvijay Singh Vs Chief Engineer (HZ), HPPWD, Hamirpur and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 67
High Courts22 Nov 2013
Ashwani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0026
High Courts22 Nov 2013Disposed Off
Amar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0025
High Courts22 Nov 2013Disposed Off
Sumit Kumar Vs Himachal Pradesh Subordinate Service Selection Board
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0024
High Courts22 Nov 2013Disposed Off
Dabe Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 331
High Courts22 Nov 2013Disposed Off
Suresh Kumar and Others Vs Devinder Singh Ranout and Others Pradeep Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0022
High Courts22 Nov 2013Dismissed
Jiwan Singh and Others Vs Rajinder Sharma and Others
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0021
High Courts22 Nov 2013Disposed Off
Rajesh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) LabIC 155
High Courts21 Nov 2013
Nitin Vs H.P. University
High Court Of Himachal Pradesh · (2013) 11 SHI CK 0051