High Courts26 Dec 2013Dismissed
National Insurance Company Limited Vs Smt. Manju Sharma and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0039
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 815 of 1,570
High Courts26 Dec 2013Dismissed
Rajesh Kumar and Others Vs State of H.P
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0010
High Courts24 Dec 2013Dismissed
Shri Ramesh Chand Vs Shri Ishwar Dass Dhiman and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 68
High Courts24 Dec 2013Disposed Off
Joginder Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0035
High Courts24 Dec 2013Disposed Off
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 302
High Courts23 Dec 2013Allowed
Sanjay Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0020
High Courts23 Dec 2013Dismissed
State of Himachal Pradesh Vs Subhash Chand
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0008
High Courts23 Dec 2013Disposed Off
National Insurance Company Ltd. Vs Parwati and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0007
High Courts23 Dec 2013Disposed Off
Parkash Chand Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0006
High Courts20 Dec 2013
Dalip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 405
High Courts20 Dec 2013Dismissed
New India Assurance Company Limited Vs Kamal Kant Ashu and Others Kamal Kant Ashu Vs Ashok Mehta and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0009
High Courts20 Dec 2013Disposed Off
Oriental Insurance Co. Vs Renu Devi and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0005
High Courts20 Dec 2013Dismissed
Akhtar Beg Vs Ashwani Kumar and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0004
High Courts20 Dec 2013Disposed Off
Oriental Insurance Company Limited Vs Smt. Rumila Devi and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0003
High Courts20 Dec 2013Dismissed
Shri Madan Lal Vs National Insurance Company and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0002
High Courts20 Dec 2013Disposed Off
Smt. Premwati and Others Vs Shri Manoj Sharma and Others
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0001
High Courts19 Dec 2013Dismissed
State of H.P. Vs Bhupinder Singh alias Vicky and Another
High Court Of Himachal Pradesh · (2014) CriLJ 970 : (2014) 1 ShimLC 203
High Courts17 Dec 2013Disposed Off
Sunny Kashyap Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0044
High Courts17 Dec 2013Disposed Off
Sh. Dinesh Verma Vs State of H.P. and Other
High Court Of Himachal Pradesh · (2013) 12 SHI CK 0043
High Courts17 Dec 2013Disposed Off
Court on its own Motion Vs The Principal Secretary (Education) to Government of H.P. and Others
High Court Of Himachal Pradesh · (2014) LabIC 685