High Courts09 Jan 2014
Sarswati Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 149, 306, 34, 498-A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 813 of 1,570
High Courts09 Jan 2014Dismissed
National Insurance Company Ltd. Vs Rita Devi
High Court Of Himachal Pradesh · (2014) 3 ACC 164
High Courts09 Jan 2014
Emmbros Autocomp. Ltd. Vs Emmbros Automotives Private Ltd.
High Court Of Himachal Pradesh · (2014) 1 ShimLC 338
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Companies Act, 1956 — Section 101, 391, 392, 393, 394
High Courts09 Jan 2014Dismissed
National Insurance Co. Ltd. Vs Sapna Devi
High Court Of Himachal Pradesh · (2014) 1 AnWR 623
High Courts09 Jan 2014Disposed Off
Santosh Kumari Vs Mohan Kumar Goel
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 444 : (2014) 1 ShimLC 333
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts09 Jan 2014
Surinder Kumar Saini Vs Om Prakash Sharma
High Court Of Himachal Pradesh · (2014) 1 ShimLC 275
Limitation Act, 1963 — Section 5Prevention of Corruption Act, 1988 — Section 13(1)(d), 7
High Courts09 Jan 2014Disposed Off
Triputi Food and Beverages Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 2527 : (2014) 4 Crimes 291 : (2014) FAJ 332 : (2014) 3 RCR(Criminal) 770 : (2014) 1 ShimLC 321
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 2(g), 223(d), 233, 234, 235Prevention of Food Adulteration Act, 1954 — Section 12, 14, 19(2), 2, 2(xiii)
High Courts08 Jan 2014
Himachal Pradesh Cricket Association and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0024
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17
High Courts08 Jan 2014Dismissed
Hukam Ram Vs Sangat Ram and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0023
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts08 Jan 2014
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 218
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts07 Jan 2014
Indu Rani Vs Raj Kumar
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 20, 22, 29
High Courts07 Jan 2014Dismissed
Shukla Devi Vs Ashok Chopra
High Court Of Himachal Pradesh · (2014) 3 ACC 251
High Courts07 Jan 2014
Rajesh Walia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) LabIC 1405 : (2014) 3 LLN 382
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1) (a), 10(1) (c), 10(2)
High Courts07 Jan 2014Disposed Off
Bhupesh Janartha Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 103
Arbitration and Conciliation Act, 1996 - Section 11
High Courts06 Jan 2014
State of H.P. and Others Vs Ganga Dhar Sharma
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0055
Constitution of India, 1950 — Article 14, 16
High Courts06 Jan 2014
Terrace Pharmaceuticals and Others Vs Ajay Kumar Tiwari
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 594
Companies Act, 1956 — Section 2, 2(24), 291, 5Criminal Procedure Code, 1973 (CrPC) — Section 10, 173(2), 228, 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141 (1), 141(1), 141(2)
High Courts06 Jan 2014Disposed Off
Oriental Insurance Company Vs Deepa (Smt.) and Others
High Court Of Himachal Pradesh · (2014) 3 ACC 218 : (2014) 2 AnWR 41 : (2014) 141 FLR 463 : (2014) 2 LLJ 453 : (2014) 2 LLN 459 : (2014) LLR 369
Motor Vehicles Act, 1988 — Section 149
High Courts06 Jan 2014Disposed Off
Tara Dutt Nirmohi Vs Jagmohan Singh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 310
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2014Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 212
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 397, 401Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts04 Jan 2014
Hardeep Kaur Vs Sanjeev Singh
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, 75(e)Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(1)(ia), 13(1)(i-a)Penal Code, 1860 (IPC) — Section 498-A