High Courts04 Jan 2014
Maila Alias Nawang Vs M/s. Siri Ram Syal Hydro Power Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 96
Arbitration and Conciliation Act, 1996 - Section 11
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 814 of 1,570
High Courts04 Jan 2014Disposed Off
Bal Chander Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0025
High Courts03 Jan 2014
B.R. Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0056
High Courts03 Jan 2014
Pawan Singh Vs Babita Kumari and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0049
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts03 Jan 2014
Oriental Insurance Company Limited Vs Ganga Dei and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0042
High Courts03 Jan 2014
Jarnail Singh and Others Vs Vijay Laxmi and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0041
Delhi High Court Act, 1966 — Section 10Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 37 Rule 37, 10, 151, 2
High Courts03 Jan 2014Allowed
Kirna Bala and Others Vs Swaroop Singh and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 98
High Courts03 Jan 2014
H.P. Non-gazetted Judicial Employee Welfare Association Vs State of H.P.
High Court Of Himachal Pradesh · (2014) LabIC 2762
Constitution of India, 1950 — Article 131, 14, 141, 144, 16Himachal Pradesh Subordinate Courts Employees (Pay, Allowances and Other Conditions of Service) Act, 2005 — Section 3, 3(1), 4, 4(1), 4(2)Life Insurance Corporation (Modification of Settlement) Act, 1976 — Section 3
High Courts02 Jan 2014
Vishwa Nath Singh Vs Pushpinder Singh Rana and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, 151, 24, 25, 92
High Courts02 Jan 2014Disposed Off
Surinder Chauhan Vs Reliance Telecom Infrastructure Limited and Another
High Court Of Himachal Pradesh · (2014) 1 ShimLC 92
Arbitration and Conciliation Act, 1996 - Section 11
High Courts02 Jan 2014Disposed Off
Gurmit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 121
Criminal Procedure Code, 1973 (CrPC) - Section 438Prevention of Corruption Act, 1988 - Section 13(2)
High Courts01 Jan 2014
Y.S. Parmar University and Others Vs Pawan Kumar Bansal
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0044
Arbitration and Conciliation Act, 1996 — Section 2(c), 31, 31(7), 33, 34Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 115
High Courts01 Jan 2014Disposed Off
M/s. Dinesh Kumar Sharma Construction Pvt. Ltd. Vs Continental Construction Projects Limited
High Court Of Himachal Pradesh · (2014) 1 ShimLC 97
Arbitration and Conciliation Act, 1996 - Section 11
High Courts01 Jan 2014Disposed Off
Pardeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 281
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120-B, 380, 465, 468, 471
High Courts01 Jan 2014Dismissed
Neeraj Chandel Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0007
High Courts31 Dec 2013Disposed Off
Deepak Boot House and Another Vs Dr. Piyare Lal Sood
High Court Of Himachal Pradesh · (2014) 1 RCR(Rent) 579 : (2014) 1 ShimLC 47
High Courts31 Dec 2013Disposed Off
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 317
High Courts31 Dec 2013Disposed Off
Ram Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 34
High Courts31 Dec 2013Allowed
Yantan Dolma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 311
High Courts30 Dec 2013Disposed Off
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 301