High Courts04 Oct 2013
Smt. Avtar Kaur and Others Vs Sh. Kulwant Singh
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0003
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 822 of 1,570
High Courts03 Oct 2013Disposed Off
State of H.P. and Another Vs Gian Prakash
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1582
Arbitration Act, 1940 — Section 34
High Courts03 Oct 2013Dismissed
Dr. Manmohan Bramta Vs State of HP and Others
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0016
High Courts01 Oct 2013
Suneel Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1574
High Courts01 Oct 2013Disposed Off
Som Kirti alias Som K. Nath and others Vs State of H.P. and others Usha Chopra Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 10 SHI CK 0031
High Courts30 Sept 2013Disposed Off
M/s. Ambuja Cements Ltd. Vs Union of India and Others
High Court Of Himachal Pradesh · (2013) 09 SHI CK 0019
High Courts30 Sept 2013
Ashok Kumar Attri Vs Himachal Pradesh Power Corporation Limited
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1594
High Courts27 Sept 2013
Mian Ram Malhotra and Another Vs Sardar Tarlochan Singh and Others
High Court Of Himachal Pradesh · (2014) 1 RCR(Rent) 62 : (2014) 1 ShimLC 188
High Courts26 Sept 2013Disposed Off
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 196
High Courts24 Sept 2013
Avtar Singh Rathore Vs Asha Rathore
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1434
High Courts21 Sept 2013
State of Himachal Pradesh and Others Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2014) LabIC 308
High Courts21 Sept 2013
State of Himachal Pradesh Vs M/s. Elechmech Engineers
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1504
High Courts19 Sept 2013
Puran Chand Vs Municipal Corporation and Another
High Court Of Himachal Pradesh · (2014) 1 ShimLC 183
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts17 Sept 2013
State of Himachal Pradesh Vs Bichitter Singh
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1604
High Courts17 Sept 2013
Bhojia Dental College and Hospital and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1457
High Courts12 Sept 2013
Desh Raj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1421
High Courts11 Sept 2013
Dillu Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 3 ShimLC 1606
High Courts11 Sept 2013Dismissed
State of Himachal Pradesh Vs Parkash Chand Bhardwaj
High Court Of Himachal Pradesh · (2014) 1 ShimLC 176
High Courts10 Sept 2013Dismissed
Smt. Sandhia Devi and Another Vs Tara Chand (dead) through L.Rs. and Others
High Court Of Himachal Pradesh · AIR 2014 HP 12
High Courts09 Sept 2013
Piara Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 CCR 176 : (2014) 1 RCR(Criminal) 226