High Courts30 Dec 2015Dismissed
State of H.P. Vs Vikram Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 307, 427
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 674 of 1,570
High Courts29 Dec 2015Dismissed
Satish Sharma Vs Hem Chand Sharma and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0145
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Partnership Act, 1932 - Section 69, 69(2)Penal Code, 1860 (IPC) - Section 406, 420
High Courts29 Dec 2015Dismissed
The State of Himachal Pradesh and Others Vs Santosh Kumar and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0014
Constitution of India, 1950 - Article 14, 16, 226, 227, 38Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts29 Dec 2015Allowed
Manohar Lal and Others Vs Urmila and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0002
High Courts29 Dec 2015Allowed
Deep Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 482Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 - Section 10, 3(1)Penal Code, 1860 (IPC) - Section 376
High Courts28 Dec 2015Dismissed
Shiv Ram and Others Vs Ludder Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0146
Evidence Act, 1872 - Section 49, 91Registration Act, 1908 - Section 17, 17(1)(b), 17(i)(b), 49Stamp Act, 1899 - Section 35
High Courts28 Dec 2015Dismissed
Union of India and Others Vs Shankar Lal Sharma
High Court Of Himachal Pradesh · (2016) LabIC 1057
Constitution of India, 1950 - Article 12, 13, 14, 141, 15Government of India Act, 1915 - Section 96-B(4)
High Courts28 Dec 2015Dismissed
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0134
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 232, 233, 313Evidence Act, 1872 - Section 35, 59
High Courts28 Dec 2015Dismissed
Chet Ram Vs Daulat Ram
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0133
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 352Limitation Act, 1963 - Section 3
High Courts28 Dec 2015Disposed Off
Green View Apartments Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0132
Contract Act, 1872 - Section 73, 74
High Courts28 Dec 2015Dismissed
H.P. Housing and Urban Development Authority and Others Vs Dina Nath Vaidya and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0058
High Courts28 Dec 2015
The Himachal Pradesh State Industrial Development Corporation Ltd. Vs Himachal Filament (P) Ltd. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0017
Contract Act, 1872 - Section 74State Financial Corporations Act, 1951 - Section 29, 30
High Courts28 Dec 2015Disposed Off
Jawahar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35, 50, 52A
High Courts28 Dec 2015Allowed
Sanjay Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 113A, 113B, 114, 114APenal Code, 1860 (IPC) - Section 201, 34, 363, 366, 367
High Courts24 Dec 2015Dismissed
State of H.P. Vs Pappu
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42(2), 50, 50(1)
High Courts24 Dec 2015Disposed Off
Mandir Committee (Adhoc), Mata Bhuvneshwari Jagannathi Temple Bekhali Vs Chain Sukh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0007
High Courts24 Dec 2015Dismissed
State of Himachal Pradesh Vs Shashi Bhushan
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3), 417, 418, 423Penal Code, 1860 (IPC) - Section 336, 337, 338
High Courts23 Dec 2015Dismissed
Raj Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0130
Constitution of India, 1950 - Article 12, 21(1)(a), 21A, 226, 227
High Courts23 Dec 2015Dismissed
State of Himachal Pradesh Vs Sohan Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts23 Dec 2015Disposed Off
State of H.P. and Others Vs V.D. Saraswati and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0086