High Courts02 Jan 2016Disposed Off
The State of H.P. Vs Shankar Lal
High Court Of Himachal Pradesh · (2016) ILRHP 225
Industrial Disputes Act, 1947 — Section 25
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 672 of 1,570
High Courts02 Jan 2016Disposed Off
Romesh Chand Vs Bharat Sanchar Nigam Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 224
Constitution of India, 1950 — Article 226
High Courts02 Jan 2016Allowed
Swaran Lata Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) LIC 878
High Courts02 Jan 2016Dismissed
Brij Lal and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0031
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307
High Courts02 Jan 2016Dismissed
The State of H.P. and Others Vs Shankar Lal and Others
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0016
Constitution of India, 1950 - Article 226, Article 227
High Courts01 Jan 2016Disposed Off
Bir Pal Singh Vs Union of India
High Court Of Himachal Pradesh · (2016) ILRHP 81
Contract Act, 1872 — Section 2(h)Evidence Act, 1872 — Section 115
High Courts01 Jan 2016Allowed
Divesh Vaidya and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2016) CriLJ 1935 : (2016) 4 Crimes 153 : (2016) ILRHP 87 : (2016) 2 SimLC 886
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313, Section 428Evidence Act, 1872 - Section 45, Section 54
High Courts01 Jan 2016Dismissed
State of Himachal Pradesh Vs Shadi Lal
High Court Of Himachal Pradesh · (2016) 2 CriCC 860 : (2016) CriLJ 1025
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts01 Jan 2016Dismissed
State of Himachal Pradesh Vs Kamal Kishore
High Court Of Himachal Pradesh · (2016) 2 CriCC 156 : (2016) CriLJ 1021
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50, Section 50(1)
High Courts01 Jan 2016Disposed off
Ram Lal and Others Vs Sameer and Others
High Court Of Himachal Pradesh · (2016) AAC 804 : (2016) 3 HimLR 1481 : (2016) ILRHP 141 : (2016) LatestHLJ(HP) 77
Motor Vehicles Act, 1988 - Section 147, Section 148, Section 149, Section 149 (2), Section 149(2)(a)(ii), Section 166
High Courts01 Jan 2016Disposed off
Krishanu Ram Vs Bhagirath and Others
High Court Of Himachal Pradesh · (2016) ILRHP 119 : (2016) LatestHLJ(HP) 244
Motor Vehicles Act, 1988 - Section 158 (6), Section 166 (4), Section 169, Section 176 (b)
High Courts01 Jan 2016Dismissed
New India Assurance Company Limited Vs Sushma Rani and Others
High Court Of Himachal Pradesh · (2016) AAC 467 : (2016) 3 HimLR 1557 : (2016) ILRHP 133 : (2016) LatestHLJ(HP) 287
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 149 (2), Section 149(2)(a)(ii)
High Courts01 Jan 2016Disposed off
Rama Sood and Others Vs Chavan Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 552 : (2015) 3 AICJ 595 : (2016) 3 HimLR 1487 : (2016) ILRHP 145 : (2016) 5 RCRCivil 797
Evidence Act, 1872 - Section 106Motor Vehicles Act, 1988 - Section 147, Section 166, Section 168, Section 96Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338, Section 427
High Courts01 Jan 2016Dismissed
National Insurance Co. Ltd. Vs Jhenta Ram and Others
High Court Of Himachal Pradesh · (2016) AAC 574 : (2017) 1 ACC 225 : (2016) ACJ 2709 : (2016) 3 ALLMR 46 : (2016) ILRHP 124 : (2016) LatestHLJ(HP) 99 : (2017) 2 TAC 126 : (2016) 2 TNMAC 737
High Courts01 Jan 2016Dismissed
Oriental Insurance Co. Ltd. Vs Man Kumari and others
High Court Of Himachal Pradesh · (2016) AAC 496 : (2017) 1 ACC 403 : (2016) ACJ 2632 : (2016) ILRHP 136 : (2016) 2 TNMAC 757
Motor Vehicles Act, 1988 — Section 147
High Courts01 Jan 2016Disposed Off
Satya Devi and others Vs Shri Sher Singh and another
High Court Of Himachal Pradesh · (2016) AAC 494 : (2016) ILRHP 169
Motor Vehicles Act, 1988 — Section 140
High Courts01 Jan 2016Dismissed
Jagtar Singh and another Vs Sneh Lata and others
High Court Of Himachal Pradesh · (2016) AAC 469 : (2016) ILRHP 115
Motor Vehicles Act, 1988 — Section 147
High Courts01 Jan 2016Dismissed
National Insurance Co. Ltd. Vs Sube Singh and others
High Court Of Himachal Pradesh · (2016) AAC 466 : (2016) ILRHP 132
Motor Vehicles Act, 1988 — Section 147
High Courts01 Jan 2016Disposed Off
Rikhi Ram & others Vs Yogesh Kumar & others
High Court Of Himachal Pradesh · (2016) AAC 459 : (2016) ILRHP 167
Motor Vehicles Act, 1988 — Section 168
High Courts01 Jan 2016Disposed off
Kailash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0021