High Courts08 Jan 2016Dismissed
Narinder Singh Vs Deepak Sharma & another
High Court Of Himachal Pradesh · (2016) AAC 768 : (2016) ILRHP 349
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 670 of 1,570
High Courts08 Jan 2016Dismissed
Sh. Jeet Ram Vs Kanta Devi & another
High Court Of Himachal Pradesh · (2016) AAC 658 : (2016) ILRHP 335
Motor Vehicles Act, 1988 — Section 173
High Courts08 Jan 2016Dismissed
Oriental Insurance Company Limited Vs Kaku alias Karam Singh & others
High Court Of Himachal Pradesh · (2016) AAC 652 : (2016) ILRHP 388
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 2016Dismissed
Baldev Singh and others Vs Bhagwati Devi and others
High Court Of Himachal Pradesh · (2016) AAC 637 : (2016) 2 HimLR 1084 : (2016) ILRHP 328 : (2016) LatestHLJ(HP) 339
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 2016Disposed Off
Safdar Ali & another Vs Raj Kumar & others
High Court Of Himachal Pradesh · (2016) AAC 632 : (2016) ILRHP 401
Motor Vehicles Act, 1988 — Section 147
High Courts07 Jan 2016Dismissed
Ranjit Singh Pathania Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 324
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Dismissed
Chuni Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 310
Constitution of India, 1950 — Article 226, 227
High Courts07 Jan 2016Disposed Off
Som Chand s/o Sh. Tule Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 325
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Jan 2016Dismissed
Om Prakash Mehta Vs Parmodh Singh and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1040
Civil Procedure Code, 1908 (CPC) - Section 10, Section 11, Section 151, Section 94
High Courts07 Jan 2016Disposed off
Chuni Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0027
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25, Section 25(f)
High Courts07 Jan 2016Dismissed
Om Prakash Mehta Vs Rajesh Kumar Kaushal and others
High Court Of Himachal Pradesh · (2016) ILRHP 313 : (2016) LatestHLJ(HP) 171
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts07 Jan 2016Disposed off
Om Prakash Vs Golf Link Finance
High Court Of Himachal Pradesh · (2016) 1 HimLR 613
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2016Dismissed
Ajit Singh Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 1 HimLR 610
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Disposed off
Prof. Arvind Kumar Agrawal and others Vs Central University of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 1 HimLR 608 : (2016) ILRHP 321 : (2016) 2 SLR 435
Constitution of India, 1950 — Article 226
High Courts06 Jan 2016Dismissed
State of H.P. Vs Dharam Chand
High Court Of Himachal Pradesh · (2016) ILRHP 297
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Jan 2016Disposed Off
Chairman Managing Committee ARTRAC Vs Devki Nand Kalta s/o Sh. Kewal Ram Kalta
High Court Of Himachal Pradesh · (2016) ILRHP 264
Constitution of India, 1950 — Article 226
High Courts06 Jan 2016Disposed off
Naresh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 18, Section 20, Section 35, Section 42
High Courts06 Jan 2016Dismissed
State of H.P Vs Dharam Chand
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts06 Jan 2016Allowed
Marvelous Osaza Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts06 Jan 2016Disposed off
Sanju Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1473 : (2016) ILRHP 295
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 439, Section 439(2)Penal Code, 1860 (IPC) - Section 307, Section 324, Section 326