CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 673 of 1,570

High Courts01 Jan 2016Allowed

Ravinder Singh and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 201, Section 315, Section 376(1), Section 506
Read judgment
High Courts31 Dec 2015Dismissed

Dayalu Ram Vs Sainu and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0142

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482
Read judgment
High Courts31 Dec 2015Disposed Off

Sagar Tomar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0141

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 437(1), 438, 438(1)Penal Code, 1860 (IPC) - Section 149, 34, 363, 366A, 376
Read judgment
High Courts31 Dec 2015Disposed Off

Deepak Gupta Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0011

Constitution of India, 1950 - Article 19, 19(1)(a), 21, 32, 48ACriminal Procedure Code, 1973 (CrPC) - Section 133, 144Himachal Pradesh Shops and Commercial Establishments Act, 1969 - Section 2(iv), 2(xxvii)
Read judgment
High Courts31 Dec 2015Disposed Off

Kamla Devi and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0008

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 34, 498A, 506
Read judgment
High Courts30 Dec 2015Allowed

Maya Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0137

Constitution of India, 1950 - Article 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 437, 439, 439(2)Penal Code, 1860 (IPC) - Section 302, 34, 498A
Read judgment
High Courts30 Dec 2015

State of H.P. Vs Amit Kumar

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Penal Code, 1860 (IPC) - Section 366, 376
Read judgment
High Courts30 Dec 2015Dismissed

State of Himachal Pradesh Vs Halku Ram

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20
Read judgment