COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 676 of 1,570

High Courts18 Dec 2015Disposed Off

United India Insurance Company Ltd. Vs Talaru Ram and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0125

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 110(1), 147, 162, 163A, 163-APenal Code, 1860 (IPC) - Section 302, 34, 392

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High Courts18 Dec 2015Dismissed

Kumari Vishav Bharti and Others Vs Oriental Insurance Co. Ltd. and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0124

Motor Vehicles Act, 1988 - Section 166

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High Courts18 Dec 2015Allowed

Manohar Singh Vs Pawan Kumar and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0123

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High Courts18 Dec 2015Disposed Off

Suram Singh Vs Vijay Singh and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0122

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 47 Rule 1, 114Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 35

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High Courts18 Dec 2015Allowed

Vishal Enterprises and Others Vs Lajja Devi and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0119

Motor Vehicles Act, 1988 - Section 147, 163-A

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High Courts18 Dec 2015Dismissed

Oriental Insurance Co. Ltd. Vs Giano Devi and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0073

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High Courts18 Dec 2015Dismissed

State of H.P. Vs Harsh Sharma and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 29, 42(2), 50

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High Courts18 Dec 2015Disposed Off

The New India Assurance Company Vs Rakesh Kumar and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0029

Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 170, 2(10)

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High Courts18 Dec 2015Disposed Off

Des Raj and Others Vs Vijay Jamwal and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0025

Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 2(10), 2(14)

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High Courts18 Dec 2015Allowed

Jasbir Singh and Others Vs Satwant Kaur and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0024

Evidence Act, 1872 - Section 106Motor Vehicles Act, 1988 - Section 147, 149, 166, 96Penal Code, 1860 (IPC) - Section 279, 304-A, 337

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High Courts17 Dec 2015Disposed Off

State of H.P. Vs Amir Khan

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0126

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Motor Vehicles Act, 1988 - Section 181, 187Penal Code, 1860 (IPC) - Section 279, 304A, 304-A

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High Courts17 Dec 2015Disposed Off

Nirmala Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0118

Constitution of India, 1950 - Article 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 439, 439(2)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts17 Dec 2015Allowed