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High Court Of Himachal Pradesh judgments

31,399 judgments · page 565 of 1,570

High Courts01 May 2018Disposed Of

Greenko Him Kailash Power Project Ltd. Vs Collector, Sub-Division Chamba and Anr.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0073

Tenancy and Land Reforms Act, 1972 — Section 118, 118(h), 118(3A)(b), 38Himachal Pradesh Land Revenue Act, 1953 — Section 163Constitution of India — Article 227

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High Courts01 May 2018Disposed Of

Greenko Him Kailash Power Project Limited Vs Sub Divisional Magistrate, Chamba & Anr.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0072

Constitution of India — Section 227

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High Courts01 May 2018Disposed Of

Nand Lal Sharma and another Vs Yash Pal Goel and others

High Court Of Himachal Pradesh · (2018) LatestHLJ 789 (HP)

Arbitration and Conciliation Act, 1996 — Section 8, 11, 11(6)(A), 11(8), 23, 29A

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High Courts01 May 2018Disposed Of

Naveen Bura Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 830 (HP)

Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20, 29, 37, 42, 42(2), 57Maharashtra Control of Organised Crime Act, 1999 — Section 21, 21(4)Indian Penal Code 1860 — Section 279

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High Courts01 May 2018Disposed Of

Rohit @ Rohin and ors. Vs Surinder Kaur

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0069

Code of Civil Procedure, 1908 — Section 34Indian Contract Act, 1872 — Section 73, 72

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High Courts26 Apr 2018Dismissed

Mehar Singh Vs Smt. Shakuntala Devi

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0068

Limitation Act, 1963 — Article 100

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High Courts26 Apr 2018Allowed

Dharam Pal Vs Smt. Kailasho Devi & Ors.

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0008

Indian Sucession Act, 1925 — Section 63Evidence Act 1872, — Section 68

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High Courts26 Apr 2018Allowed

Ajay Kapur Vs State of H.P

High Court Of Himachal Pradesh · (2019) CriLJ 157

Factories Act, 1948 — Section 101Code Of Criminal Procedure — Section 319

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High Courts26 Apr 2018Allowed

Sohan Lal and others Vs State of H.P. & others

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0006

Code of Civil Procedure, 1908 — Order 2 Rule 2Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104

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High Courts26 Apr 2018Allowed

Narinder & Ors Vs Ramesh Chand & Ors.

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0005

Code of Civil Procedure, 1908 — Order 2 Rule 2Limitation Act, 1963 — Article 100

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High Courts26 Apr 2018Dismissed

Kunj Lal & others Vs Ram Swaroop

High Court Of Himachal Pradesh · (2018) LatestHLJ 761 (HP)

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104

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High Courts26 Apr 2018Dismissed

Roshan Lal Vs State of H.P

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0003

Indian Penal Code, 1860 — Section 300, 302

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High Courts26 Apr 2018Dismissed

Madan Swaroop & Anr Vs Nand Lal & Ors.

High Court Of Himachal Pradesh · (2018) AIRCC 1719 : (2018) 2 ILR 663 (HP)

Code of Civil Procedure, 1908 — Section 96Himachal Pradesh Courts Act, 1976 — Section 21Limitation Act, 1963 — Section 5

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High Courts26 Apr 2018Allowed

Hukam Chand & another Vs Churamani & others

High Court Of Himachal Pradesh · (2018) AAC 1645 : (2018) 2 SimLC 886

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High Courts25 Apr 2018Disposed Of

M/S New Brother And Sons Vs Hira Mani

High Court Of Himachal Pradesh · (2018) 2 RCRRent 19

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24, 24(5)Code Of Civil Procedure, 1908 — Section 115

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High Courts25 Apr 2018Dismissed

State of Himachal Pradesh Vs Jagdish Chand

High Court Of Himachal Pradesh · (2018) 2 ShimLC 686 : (2018) CrLJ 3288 : (2018) 3 JCC 1596

Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(a) (i)

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High Courts25 Apr 2018Dismissed

State of Himachal Pradesh & anr. Vs M/S Sanbir Motor Store.

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0010

Arbitration and Conciliation Act, 1996 — Section 8(1)

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High Courts25 Apr 2018Dismissed

Balbinder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0009

Indian Penal Code, 1860 — Section 279, 337Code of Criminal Procedure, 1973 — Section 154, 161, 173, 313, 82

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High Courts24 Apr 2018Dismissed

M/s. Mahindra & Mahindra Financial Services Limited Vs Butta Singh & Another

High Court Of Himachal Pradesh · (2018) ACD 587

Code Of Criminal Procedure, 1973 — Section 378(3)Negotiable Instruments Act, 1881 — Section 13, 138

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High Courts24 Apr 2018Disposed Of

Ram Saran Vs Rameshwari Devi and others

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0067

Himachal Pradesh Land Revenue Act, 1953 — Section 126Code of Civil Procedure, 1908 — Order 1 Rule 10

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