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High Court Of Himachal Pradesh judgments

31,399 judgments · page 564 of 1,570

High Courts05 May 2018Dismissed

G.R. Palsra Vs Tilu Devi and Ors.

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0060

Code of Civil Procedure, 1908 — Section 151, Order 21 Rule 89, Order 41 Rule 1, Order 21 Rule 66, Order 21 Rule 92(2)
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High Courts02 May 2018Dismissed

State Of H.P. Vs Rajinder Kumar

High Court Of Himachal Pradesh · (2019) 1 CriCC 408 : (2018) CriLJ 4979 : (2019) 1 Crimes 590 : (2018) 2 SimLC 872

Indian Penal Code, 1860 — Section 304A, 279, 337Code Of Criminal Procedure, 1973 — Section 154, 161, 173, 313
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High Courts02 May 2018Dismissed

State of Himachal Pradesh Vs Vijay Parkash

High Court Of Himachal Pradesh · (2018) 05 SHI CK 0067

Code of Criminal Procedure, 1973 — Section 313, 378(3)Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 185
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High Courts01 May 2018Disposed Of

Bhanu Sood Vs Jeetendera Malhotra And Others

High Court Of Himachal Pradesh · (2018) AIR(HP) 105 : (2018) LatestHLJ(HP) 635

Code Of Civil Procedure, 1908 — Order 7 Rule 14(3), Order 41 Rule 27Indian Partnership Act, 1932 — Section 32, 32(1), 32 (1)(b), 40, 43, 44, 69, 69(1), 69(2), 69(3), 69(3)(a)
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