High Courts08 May 2018Disposed Of
Sher Singh Vs State of H.P. and Anr.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0044
Code of Criminal Procedure, 1973 — Section 173(2), 397, 482Indian Penal Code, 1860 — Section 376, 452
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 563 of 1,570
High Courts08 May 2018Disposed Of
Susheel Vs Anju
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0043
Hindu Marriage Act, 1955 — Section 13, 13B, 28Code of Civil Procedure, 1908 — Section 151, Order 32A Rule 3
High Courts07 May 2018Disposed Of
Dalip Kumar Lakhanpal Vs D.D. Moudgil And Another
High Court Of Himachal Pradesh · (2018) 2 NIJ 350
Negotiable Instruments Act, 1881 — Section 138, 142
High Courts07 May 2018Partly Allowed
National Insurance Company Limited Vs Kanwar Rawat and anothers
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0058
Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts07 May 2018Allowed
Yoginder Singh Vs Neelam Kumari
High Court Of Himachal Pradesh · (2018) 187 AIC 834
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts07 May 2018Allowed
Kamal Jeet Singh & others Vs Narmeet Singh
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0056
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 May 2018Dismissed
Bir Singh Vs Dharam Singh & others.
High Court Of Himachal Pradesh · (2018) 2 SimLC 882
High Courts07 May 2018Dismissed
State of H.P. Vs Surinder
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0054
Code of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 279, 337, 338
High Courts07 May 2018Dismissed
Naresh Kumar Vs Har Pal Singh and others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0053
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts07 May 2018Dismissed
Ramesh Chand Vs Ichha Devi (since deceased) and anothers
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0052
Limitation Act, 1963 — Section 5
High Courts07 May 2018Dismissed
Smt. Malkiat Kaur & Ors Vs Kulwant Singh
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0051
Code of Criminal Procedure, 1973 — Section 340
High Courts07 May 2018Dismissed
Inder Singh Vs State of H.P and ors.
High Court Of Himachal Pradesh · (2018) 4 CivCC 775 : (2018) LatestHLJ 802 (HP)
Indian Evidence Act, 1872 — Section 65Constitution of India — Article 227
High Courts07 May 2018Dismissed
Babu Ram Vs Santokh Singh (deceased) through his L.Rs. & ors.
High Court Of Himachal Pradesh · (2018) 2 SimLC 760
Hindu Marriage Act, 1955 — Section 22Hindu Succession Act, 1956 — Section 22, 22(2)
High Courts07 May 2018Dismissed
State of H.P. Vs Balam Singh
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0048
Code of Criminal Procedure, 1973 — Section 154, 161, 173, 313Indian Penal Code, 1860 — Section 170, 420
High Courts07 May 2018Partly Allowed
Pradeep Sharma Vs Executive Engineer, Shillai
High Court Of Himachal Pradesh · (2018) AAC 1152 : (2018) LatestHLJ 842 (HP) : (2018) 2 ShimLC 727
High Courts07 May 2018Dismissed
Nopany Charitable Trust Vs Kanwar Jeotendra Singh (since deceased through his legal representatives/assignees and anothers
High Court Of Himachal Pradesh · (2018) 187 AIC 839
Code of Civil Procedure, 1908 — Section 2(11), Section 151, Order 22 Rule 4, Order 22 Rule 4, Order 22 Rule 10Limitation Act, 1963 — Section 5
High Courts07 May 2018Partly Allowed
Jagjit Singh & others Vs State of H.P. & anothers
High Court Of Himachal Pradesh · (2018) LatestHLJ 758 (HP)
Land Acquisition Act, 1894 — Section 4, 18, 23(1A), 23(2), 34
High Courts05 May 2018Disposed Of
Kali Kant Jha Vs M/s Birla Textile Mills
High Court Of Himachal Pradesh · (2019) LIC 138 : (2018) 3 SCT 270
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)(b)
High Courts05 May 2018Disposed Of
State Of Himachal Pradesh Vs Chander Mani And Others
High Court Of Himachal Pradesh · (2018) 2 SimLC 692
Prevention Of Food Adulteration Rules, 1955 — Rule 14Prevention Of Food Adulteration Act, 1954 — Section 7(i), 10(7), 13(2), 16(1)(a)(i)
High Courts05 May 2018Disposed Of
Mahender Singh Vs Presiding Judge And Another
High Court Of Himachal Pradesh · (2019) 3 SCT 225
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)(b)