High Courts14 May 2018Allowed
Tek Chand & Anr. Vs Smt. Shakuntla alias Gudo & Anr.
High Court Of Himachal Pradesh · (2018) 188 AIC 464 : (2018) LatestHLJ 785 (HP)
Code of Civil Procedure, 1908 — Order 7 Rule 11
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 562 of 1,570
High Courts14 May 2018Dismissed
Jai Kishan and others Vs Sita Ram
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0035
High Courts14 May 2018Allowed
Paras Ram and others Vs State of H.P. & others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0034
Himachal Pradesh Land Revenue Act, 1953 — Section 38, 38(b), 46
High Courts14 May 2018Dismissed
Pradeep Kumar Vs State of H.P. & others
High Court Of Himachal Pradesh · (2018) CriLJ 3513 : (2018) 4 Crimes 348 : (2018) 2 SimLC 731
Indian Penal Code, 1860 — Section 34, 107, 109, 306Code of Criminal Procedure, 1973 — Section 161, 228, 482Evidence Act, 1872 — Section 113A
High Courts14 May 2018Disposed Of
H.P. State Co-operative Bank Ltd Vs Naresh Kumar & others
High Court Of Himachal Pradesh · (2018) 187 AIC 836 : (2018) LabLR 854
Payment of Gratuity Act, 1972 — Section 4H.P. State Co-operative Bank Employees (Terms of Employment and Working Conditions) Rule, 1979 — Rule 73
High Courts14 May 2018Allowed
Sukhdev Vs Smt. Satya Devi & Ors.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0031
Hindu Adoption, and, Maintenance Act, 1956 — Section 18
High Courts14 May 2018Disposed Of
M/s Apple Valley Developers and ors. Vs M/s Coastal Projects Ltd. and ors.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0030
Code of Civil Procedure, 1908 — Section 21, 151, Order 21 Rule 37, Order 21 Rule 41Insolvency And Bankruptcy Code, 2016 — Section 2, 3, 5(1), 14(1)(a), 7, 60, 231, 238, 14(1)Companies Act, 2013 — Section 2, 7,10, 12, 13, 14, 15, 74, 408
High Courts14 May 2018Allowed
Prakash Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2018) 189 AIC 532 : (2018) LatestHLJ 781 (HP) : (2018) 2 SimLC 723
Indian Penal Code, 1860 — Section 352, 353, 506
High Courts11 May 2018Disposed Of
RSR Private Limited Vs State of H.P. & Others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0039
Constitution of India — Article 226
High Courts11 May 2018Disposed Of
Tara Devi Vs Susheel Kumar
High Court Of Himachal Pradesh · (2018) 2 ShimLC 711
Protection of Women from Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 13, 19, 19(iiia), 19(iv)Code of Civil Procedure, 1908 — Section 23(2), 24(1)(a)(b)(ii)
High Courts11 May 2018Allowed
Madan Lal Vs Alam Singh
High Court Of Himachal Pradesh · (2018) 188 AIC 460
Specific Relief Act, 1963 — Section 38, 39Code of Civil Procedure, 1908 — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts11 May 2018Dismissed
State of Himachal Pradesh Vs Madan Singh
High Court Of Himachal Pradesh · (2018) 188 AIC 472 : (2018) 4 CriCC 443 : (2018) CriLJ 3861 : (2018) 2 SimLC 774
Code of Criminal Procedure, 1973 — Section 313, 378Indian Penal Code, 1860 — Section 279, 338
High Courts10 May 2018Allowed
Prem Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 50, 57Code of Criminal Procedure, 1973 — Section 161, 311, 313Indian Evidence Act, 1872 — Section 65B, 165
High Courts10 May 2018Allowed
Prem Lal Sharma Vs Hira Lal & ors.
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0004
H.P. Cooperative Societies Act, 1968 — Section 94Himachal Pradesh Cooperative Societies Rules, 1971 — Rule 4, 4(a), 4(2), 37Constitution of India — Article 227
High Courts10 May 2018Dismissed
State of HP and Ors. Vs Sh. Ashwani Kumar
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0003
High Courts09 May 2018Disposed Of
Dr. Vishal Kalia Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2018) LatestHLJ 805 (HP)
High Courts09 May 2018Dismissed
Rattan Chand (since deceased) through his LRs & others Vs Karam Singh & others
High Court Of Himachal Pradesh · (2018) 05 SHI CK 0041
H.P. Tenancy and Land Reforms Act, 1972 — Section 46, 104, 112Limitation Act, 1963 — Article 100H.P. Land Revenue Act, 1954 — Section 37(3)
High Courts08 May 2018Dismissed
M/S Mohan Meakin Limited, Solan Brewery Vs President, Mohan Meakins Staff Union & Ors
High Court Of Himachal Pradesh · (2018) 3 CLR 863 : (2019) 160 FLR 744 : (2018) LabLR 856 : (2019) 1 LLN 666
High Courts08 May 2018Dismissed
General Manager, NHPC And Another Vs Rattan Dass And Others
High Court Of Himachal Pradesh · (2018) 2 SimLC 739
Land Acquisition Act, 1894 — Section 4, 5, 9, 11, 17, 18, 25
High Courts08 May 2018Disposed Of
Sher Singh Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2018) CriLJ 3382 : (2018) LatestHLJ(HP) 932
Code Of Criminal Procedure, 1973 — Section 173(2), 397, 482Indian Penal Code, 1860 — Section 376, 452