CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 567 of 1,570

High Courts16 Apr 2018Allowed

Ishwar Dass Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 2 ILR 530 (HP)

Code of Criminal Procedure 1973 — Section 91, 91(3)(b), 154, 161, 161(3), 162, 170, 172(2), 173(5), 173(6), 173, 207, 227, 228, 239, 240, 243, 313, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20Indian Evidence Act, 1872 — Section 123, 124
Read judgment
High Courts16 Apr 2018Disposed Of

Arun Kumar Vs Raj Kumar and others

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0043

Specific Relief Act, 1963 — Section 34, 38, 39Code of Civil Procedure, 1908 mdash; Section 151, Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Urban Rent Control Act, 1987 — Section 11
Read judgment
High Courts12 Apr 2018Disposed Of

Maman Chand Jain Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 4 CriCC 131 : (2018) CriLJ 2914 : (2019) 1 Crimes 227

Code of Criminal Procedure 1973 — Section 2( r), 2(d), 4, 32, 94, 150(2), 154, 154(1), 154(2), 155, 155(2), 156(3), 157, 157(1), 173, 173(2), 190, 200, 210, 482, 468, 469Drugs and Cosmetics Act, 1940 — Section 3(e), 9, 9A, 9B, 9C, 9D, 13(1)(a), (b), ( c), 17-B, 18(A), 18( C), 18(a)(i), 20, 21, 22, 25, 26, 27, 28, 23, 32, 33G, 36AC, 36AD,Indian Penal Code, 1860 — Section 34, 120B, 201, 204, 269, 273, 307, 336, 406, 417, 420, 467, 468, 471
Read judgment
High Courts12 Apr 2018Allowed

Hem Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0045

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 21Code of Criminal Procedure 1973 — Section 313
Read judgment
High Courts11 Apr 2018Dismissed

Shri Shashi Pal. Vs Shri Kuldeep.

High Court Of Himachal Pradesh · (2018) 4 CivCC 803 : (2018) 2 ILR 516 (HP)

Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9Himachal Pradesh Land Revenue Act, 1953 — Section 107
Read judgment