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High Court Of Himachal Pradesh judgments

31,399 judgments · page 568 of 1,570

High Courts10 Apr 2018Dismissed

Narain Dass & Anr. Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 04 SHI CK 0057

Code of Criminal Procedure, 1973 — Section 173, 313Indian Penal Code, 1860 — Section 34, 323, 324, 341, 506Indian Evidence Act, 1872 — Section 91, 92
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High Courts10 Apr 2018Disposed Of

Jali Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 2 ILR 476 (HP)

Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 436, 436AConstitution of India — Article 21
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High Courts09 Apr 2018Disposed Of

Hem Raj Vs Nitin Kumar Gupta

High Court Of Himachal Pradesh · (2018) 2 NIJ 799

Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 397, 401, 320, 482
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High Courts09 Apr 2018Allowed

Sameer Yadav Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2018) 2 ILRHP 464

Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 323, 307, 337, 406, 408, 409, 420, 452, 465, 467, 468, 471, 477A, 506Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts07 Apr 2018Disposed Of

Hari Ram And Others Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2018) 2 ILRHP 456

Constitution Of India, 1950 — Article 19(1)(g), 19(6), 21Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 2(1)(l), 3, 4(3), 5, 6, 7, 9, 10, 12, 12(2), 14, 15, 22(2)
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