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High Court Of Himachal Pradesh judgments

31,399 judgments · page 485 of 1,570

High Courts19 May 2020Disposed Of

Baldev Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts18 May 2020Disposed Of

Kikker Singh And Ors Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0038

Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 506, 509Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)
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High Courts15 May 2020Disposed Of

Sonu Saini Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0034

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 May 2020Disposed Of

Dr. Saroj Sharma Vs Central Bureau Of Investigation

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 173(5), 173(8), 438Indian Penal Code, 1860 — Section 120B, 409, 419, 465, 466, 467, 468, 471Prevention Of Corruption Act 1988 — Section 13(1)(c), 13(1)(d), 13(2)
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High Courts15 May 2020Disposed Of

Tenzin Tsogyam Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 6
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High Courts14 May 2020Allowed

Prem Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0027

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 2(viia), 20, 21, 29, 37, 42(2)Code Of Criminal Procedure, 1973 — Section 439, 446, 446AIndian Penal Code, 1860 — Section 341, 342, 354, 437A, 457, 511
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High Courts14 May 2020Disposed Of

Ankit Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
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High Courts12 May 2020Disposed Of

Gokul Chand Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0023

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 173(2)
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High Courts12 May 2020Disposed Of

Sunder Lal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0022

Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 363, 366(A), 377Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts12 May 2020Disposed Of

Sohan Lal Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0021

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341, 452, 504, 506
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High Courts08 May 2020Disposed Of

Ranjeet Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts08 May 2020Disposed Of

Budhi Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0017

Code Of Criminal Procedure, 1973 — Section 436, 436AConstitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
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High Courts06 May 2020Allowed

Pradeep Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0016

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 2(viia), 21, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439
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