High Courts27 May 2020Disposed Of

Prem Raj Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0063

Code Of Criminal Procedure, 1973 — Section 313, 436, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts27 May 2020Allowed

Sunil Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0062

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2 (viia), 2(xxiiia), 21, 29, 37Code Of Criminal Procedure, 1973 — Section 437, 439, 446, 446A
High Courts27 May 2020Disposed Of

Sukdev Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0059

Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 202, 307, 341, 427Constitution Of India, 1950 — Article 21
High Courts27 May 2020Allowed

Anand Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0058

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
High Courts26 May 2020Disposed Of

Varun Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)®, (s)
High Courts22 May 2020Disposed Of

Hari Singh Alias Kaku Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0047

Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436AConstitution Of India, 1950 — Article 21Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8
High Courts21 May 2020Disposed Of

Bhom Bahadur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0049

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Constitution Of India, 1950 — Article 21
High Courts20 May 2020Disposed Of

Sonu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0043

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37Drugs And Cosmetics Act, 1940 — Section 18CCode Of Criminal Procedure, 1973 — Section 436
High Courts20 May 2020Allowed

Saroj Kumari Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0041

Indian Penal Code, 1860 — Section 323, 506Code Of Criminal Procedure, 1973 — Section 362, 437A, 438, 439, 446, 446AScheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989, — Section 3, 3(i)(s), 3(ii)(va), 18, 18A