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High Court Of Himachal Pradesh judgments

31,399 judgments · page 483 of 1,570

High Courts01 Jun 2020Disposed Of

Prashant Kashyap Vs State Of H.P.

High Court Of Himachal Pradesh · (2020) 06 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 354, 376, 376D, 511Protection Of Children From Sexual Offences Act, 2012 — Section 12
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High Courts29 May 2020Disposed Of

Ravi Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0079

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37Indian Penal Code, 1860 — Section 188Code Of Criminal Procedure, 1973 — Section 439
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High Courts29 May 2020Allowed

Dalip Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0075

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 25, 37Indian Penal Code, 1860 — Section 201, 379, 411Code Of Criminal Procedure, 1973 — Section 439, 437A, 446, 446A
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High Courts29 May 2020Allowed

Devi Ram @ Dev Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0074

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 21, 22, 29, 37Code Of Criminal Procedure, 1973 — Section 437A, 439Indian Penal Code, 1860 — Section 380, 397, 411, 457
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High Courts27 May 2020Allowed

Karam Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2020) 05 SHI CK 0065

Indian Penal Code, 1860 — Section 312, 354C, 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 1, 2, 3(1)(w)Code Of Criminal Procedure, 1973 — Section 437A, 439, 446, 446A
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