High Courts12 Jun 2020Dismissed
Pradeep Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0293
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 480 of 1,570
High Courts11 Jun 2020Disposed Of
Dr. Amita Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0061
High Courts11 Jun 2020Disposed Of
Lazya Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0060
High Court Of Himachal Pradesh (Original side). Rules, 1997 — Rule 16
High Courts11 Jun 2020Allowed
S.P. Singh Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0059
Indian Penal Code, 1860 — Section 120B, 409, 419, 446, 446A, 465, 466, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 173(2), 437A
High Courts11 Jun 2020
Rahul Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0058
Indian Penal Code, 1860 — Section 120(B), 186, 379Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438
High Courts11 Jun 2020Disposed Of
Layak Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0056
Code Of Criminal Procedure, 1973 — Section 154, 164, 438Indian Penal Code, 1860 — Section 34, 323, 354A
High Courts11 Jun 2020Disposed Of
Vijay Khatri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0055
High Courts10 Jun 2020Disposed Of
Vivek Kumar Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0312
High Courts10 Jun 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0311
High Courts10 Jun 2020Dismissed
Inderjeet Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0310
High Courts10 Jun 2020Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0309
High Courts10 Jun 2020Disposed Of
Richa Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0308
High Courts10 Jun 2020Disposed Of
Karam Chand And Another Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0307
High Courts10 Jun 2020Disposed Of
Kuldeep Singh Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0306
High Courts10 Jun 2020Disposed Of
Col. R.C. Dhulia (Retd.) Vs Union Of India And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0305
High Courts10 Jun 2020Disposed Of
Gurmeshi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0304
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts10 Jun 2020Dismissed/Allowed
General Manager, Northern Railway Vs Mela Ram And Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0303
Code Of Civil Procedure, 1908 — Order 41 Rule 33Land Acquisition Act, 1894 — Section 4, 4(1), 18, 28A
High Courts10 Jun 2020Disposed Of
Ambika S. Nagal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0302
Indian Penal Code, 1860 — Section 88, 89, 90, 306, 323Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 2(k), 2(l), 2(12), 4, 6, 8, 23, 24, 25, 27, 54Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(13), 2(19), 2(20), 2(21), 2(27), 2(40), 2(41), 2(46), 2(57), 75, 82, 86, 86(2), 86(3)
High Courts09 Jun 2020Allowed
Sandeep Kumar And Ors Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0054
Indian Penal Code, 1860 — Section 34, 212, 307, 332, 333, 353Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 207, 173(2), 437A, 439, 446, 446A
High Courts09 Jun 2020Disposed Of
Mehar Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0052