High Courts15 Jun 2020Disposed Of
Pooja Chaudhary Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0291
Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 479 of 1,570
High Courts15 Jun 2020Disposed Of
Guman Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0290
High Courts15 Jun 2020Disposed Of
Naresh Rawat Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0289
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 143
High Courts15 Jun 2020Disposed Of
Madan Lal Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0287
High Courts15 Jun 2020Disposed Of
Veero Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0286
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 41A, 439
High Courts15 Jun 2020Disposed Of
Ashok Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0285
High Courts15 Jun 2020Dismissed
Ashish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0284
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 37
High Courts15 Jun 2020Dismissed
Kush Kumar Vs Renu Sharma
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0283
High Courts15 Jun 2020Allowed
Mohinder Singh Vs Uttam Singh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0282
Code Of Civil Procedure, 1908 — Order 39 Rule 2A, Order 41 Rule 27
High Courts15 Jun 2020Disposed Of
Bal Krishan Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0281
High Courts15 Jun 2020Allowed
Bhuto Devi & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0280
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15(2), 15(4)
High Courts15 Jun 2020Disposed Of
Nihal Singh Kashyap Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0062
High Courts12 Jun 2020Dismissed
Suresh Kumar Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0301
High Courts12 Jun 2020Disposed Of
Mahi Pal Sharma Vs B.L. Bhimta
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0300
High Courts12 Jun 2020Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0299
High Courts12 Jun 2020Disposed Of
Ain Singh Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0298
Recruitment & Promotion Rules, 2003 — Rule 10, 11, 11(i), 11(ii), 11(iii)
High Courts12 Jun 2020
Krishna @ Kiran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0297
Code Of Criminal Procedure, 1973 — Section 439
High Courts12 Jun 2020Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0296
High Courts12 Jun 2020Disposed Of
Deep Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0295
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42(2)
High Courts12 Jun 2020Dismissed
Raghu Veer And Another Vs Vineet Chaudhary And Others
High Court Of Himachal Pradesh · (2020) 06 SHI CK 0294