High Courts21 Jul 1975Dismissed
Swarup Chand Gupta etc. Vs State of H.P. etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 516
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,581 of 1,630
High Courts21 Jul 1975
Amarnath Rula Ram and Others Vs Kanwar Joginder Singh and Others
High Court Of Himachal Pradesh · (1976) CriLJ 394 : (1975) 4 ILR HP 514
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 397(2), 482
High Courts21 Jul 1975Dismissed
Balak Ram Chauhan and Another Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 492
High Courts19 Jul 1975Allowed
Sarwan Kumar etc. Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 489
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 4(3), 5, 5(1)
High Courts18 Jul 1975
Smt. Mango Vs Mangtu
High Court Of Himachal Pradesh · (1976) CriLJ 93 : (1977) ShimLC 183
Criminal Procedure Code, 1973 (CrPC) — Section 438, 488
High Courts17 Jul 1975Dismissed
Daya Ram and Another Vs The State
High Court Of Himachal Pradesh · (1975) 4 ILR HP 486
Criminal Procedure Code, 1973 (CrPC) — Section 497, 514, 531Penal Code, 1860 (IPC) — Section 380, 447
High Courts14 Jul 1975Dismissed
Youngring Chhetan Vs Tarjin Chholak
High Court Of Himachal Pradesh · (1975) 4 ILR HP 482
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5)Penal Code, 1860 (IPC) — Section 447
High Courts14 Jul 1975Dismissed
Youngrin Chhetan Vs Tarjin Chholak
High Court Of Himachal Pradesh · (1977) ShimLC 287
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 45Penal Code, 1860 (IPC) — Section 447
High Courts11 Jul 1975Allowed
Sobha Ram and Another Vs Sunder Singh and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 477
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, Order 43 Rule 1(1), 151
High Courts08 Jul 1975Dismissed
Darshan Lal and Others Vs Ram Rattan and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 468
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 148, 149, 151Court Fees Act, 1870 — Section 28, 4Limitation Act, 1963 — Section 5
High Courts08 Jul 1975Dismissed
Ujjagar Singh and Others Vs The State of H.P.
High Court Of Himachal Pradesh · (1977) ShimLC 284
Penal Code, 1860 (IPC) — Section 148, 149, 322, 323, 324
High Courts07 Jul 1975Dismissed
Telu Ram Vs Hari Kumar and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 464
Big Landed Estates and Land Reforms Act, 1953 — Section 11
High Courts07 Jul 1975
Roshanlal and Another Vs State
High Court Of Himachal Pradesh · (1976) CriLJ 434
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Jul 1975
Mehar Singh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 455
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 156(3), 157Penal Code, 1860 (IPC) — Section 270, 279, 304A
High Courts25 Jun 1975Dismissed
Gangadhariah Soma Sehkhar Vs The State of Himachal Pradesh etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 417
Central Civil Services (Temporary Service) Rules, 1965 — Rule 2, 2(4), 2(6), 3, 5Constitution of India, 1950 — Article 14, 16, 166, 311, 311(1)Government of Himachal Pradesh (Allocation) Rules, 1971 — Rule 4
High Courts19 Jun 1975
Virendra Hotel and Allied Inudstries (P) Ltd. Vs Ram Parkash
High Court Of Himachal Pradesh · (1975) 4 ILR HP 416
High Courts18 Jun 1975
Paras Ram and Others Vs State
High Court Of Himachal Pradesh · (1976) CriLJ 568 : (1975) 4 ILR HP 413
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 117(3)
High Courts16 Jun 1975
Ram Parshad Vs The State
High Court Of Himachal Pradesh · (1977) ShimLC 283
Criminal Procedure Code, 1973 (CrPC) — Section 369, 438, 514Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts15 Jun 1975Dismissed
Smt. Kubja Vs Meena and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 409
Hindu Marriage Act, 1955 — Section 13, 23(1)
High Courts11 Jun 1975Dismissed
B.C. Negi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 401
Constitution of India, 1950 — Article 14, 16, 226, 227, 335DHANI Police Service Rules, 1965 — Rule 14, 17, 24, 5(1)