High Courts09 Jun 1975
Harpal Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) CriLJ 162
Criminal Procedure Code, 1973 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 366, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,582 of 1,630
High Courts06 Jun 1975
Union of India (UOI) and Another Vs Vishwa Nath Sud and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 633
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2), 122, 123
High Courts04 Jun 1975Allowed
Bhim Sen Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 394
High Courts02 Jun 1975
Balia and Another Vs Kanshi Ram and Others
High Court Of Himachal Pradesh · (1975) 06 SHI CK 0003
Constitution of India, 1950 — Article 245Evidence Act, 1872 — Section 101Limitation Act, 1963 — Article 64 , 65
High Courts28 May 1975
Gokal Chand Vs The State of H.P. etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 369
Himachal Pradesh Panchayati Raj Act, 1994 — Section 153, 54, 54(2), 57, 9(5)Himachal Pradesh Panchayati Raj Rules — Rule 77Punjab Gram Panchayat Act, 1952 — Section 102, 6(5)
High Courts26 May 1975Dismissed
Sadhu etc. Vs Sandhya Lal Sharma
High Court Of Himachal Pradesh · (1975) 4 ILR HP 366
High Courts26 May 1975Allowed
Amar Chand and Others Vs The State
High Court Of Himachal Pradesh · (1975) 4 ILR HP 364
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 353
High Courts22 May 1975Allowed
Indersain etc. Vs Insolvency Judge etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 359
Constitution of India, 1950 — Article 227Provincial Insolvency Act, 1920 — Section 59, 68
High Courts20 May 1975
Baldev Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) CriLJ 758
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 5(2)
High Courts19 May 1975Dismissed
Dasondhi Ram and Another Vs Hand Raj
High Court Of Himachal Pradesh · (1976) 5 ILR HP 208
Evidence Act, 1872 — Section 35
High Courts19 May 1975Dismissed
Ram Dass and Others Vs Kishan Dev and Another
High Court Of Himachal Pradesh · (1975) 4 ILR HP 656
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 May 1975
Devinder Singh and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · AIR 1976 HP 19 : (1975) 4 ILR HP 319
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts12 May 1975Dismissed
Kumari Nirmala Chauhan and Another Vs Vinod Sharma
High Court Of Himachal Pradesh · (1975) 4 ILR HP 355
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 204, 397, 401, 482Penal Code, 1860 (IPC) — Section 109, 365, 366, 494, 498
High Courts11 May 1975Dismissed
Puran Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 389
Land Acquisition Act, 1894 — Section 3, 4
High Courts10 May 1975Dismissed
Nand Kishore Vs Kishan Chand and Others
High Court Of Himachal Pradesh · (1977) ShimLC 364
Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 17
High Courts09 May 1975Allowed
Ram Kishore Gupta Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1975) 4 ILR HP 349
Constitution of India, 1950 — Article 16, 311, 311(2)Revised Leave Rules, 1933 — Rule 14
High Courts08 May 1975
Kundan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1976) CriLJ 587
Penal Code, 1860 (IPC) — Section 408
High Courts07 May 1975Dismissed
Sarna Vs Parshotam Dass
High Court Of Himachal Pradesh · (1975) 4 ILR HP 599
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1963 — Section 22Specific Relief Act, 1963 — Section 41
High Courts07 May 1975Dismissed
Salig Ram Vs Shama Nand etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 347
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 2(17)
High Courts07 May 1975Allowed
Union of India (UOI) Vs Smt. Kyaru etc.
High Court Of Himachal Pradesh · (1975) 4 ILR HP 345