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High Court Of Himachal Pradesh judgments

32,593 judgments · page 1,579 of 1,630

High Courts19 Sept 1975Dismissed

Niram Dass Vs Hirda Ram

High Court Of Himachal Pradesh · (1975) 4 ILR HP 659

Himachal Pradesh Court Fees Act, 1968 — Section 7Transfer of Property Act, 1882 — Section 8
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High Courts10 Sept 1975Dismissed

Bhagirath and Others Vs Gobind

High Court Of Himachal Pradesh · (1975) 4 ILR HP 629

Criminal Procedure Code, 1898 (CrPC) — Section 497(5)Criminal Procedure Code, 1973 (CrPC) — Section 437(2), 439(2)Penal Code, 1860 (IPC) — Section 302
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High Courts04 Sept 1975Allowed

Swaraj Suri Vs The Excise and Taxation Commissioner etc.

High Court Of Himachal Pradesh · (1975) 4 ILR HP 745

Constitution of India, 1950 — Article 226, 227Punjab Intoxicants Licence and Sales Order, 1956 — Rule 10, 11, 12, 13, 14Punjab Liquor Licence Rules, 1956 — Rule 36, 36(1), 36(2), 36(20), 36(3)
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High Courts02 Sept 1975Dismissed

Ram Datt and Others Vs Peshi Lal and Others

High Court Of Himachal Pradesh · (1975) 4 ILR HP 637

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 9, 141, 151Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 10, 11, 11(1), 12(1), 122(2)
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High Courts02 Sept 1975Allowed

Smt. Bimla and Others Vs Devia

High Court Of Himachal Pradesh · (1975) 4 ILR HP 607

Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 11(1), 11(2), 68
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High Courts02 Sept 1975Allowed

Chuhatali and Others Vs Bratu

High Court Of Himachal Pradesh · (1975) 4 ILR HP 579

Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 104, 11, 11(1), 11(2), 11(5)
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High Courts30 Aug 1975Dismissed

Vijay Narain and Others Vs State

High Court Of Himachal Pradesh · (1977) ShimLC 161

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2), 397(3), 435, 437Defence and Internal Security of India Act, 1971 — Section 7Defence and Internal Security of India Rules, 1971 — Rule 184, 33
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High Courts30 Aug 1975Dismissed

Vijay Nand Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (1975) 4 ILR HP 556

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2), 397(3), 435, 437Defence and Internal Security of India Act, 1971 — Section 7Defence and Internal Security of India Rules, 1971 — Rule 184, 33(3)
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