High Courts04 Jun 1981
Hira Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 225
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Police Rules, 1934 — Rule 13.1, 13.10, 13.10(2), 13.18
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,549 of 1,630
High Courts25 May 1981Allowed
Tara Chand Vs Ishwar Dass and Another
High Court Of Himachal Pradesh · AIR 1982 HP 29 : (1981) 10 ILR HP 214
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106, 111
High Courts07 May 1981Allowed
Bhagat Ram and Another Vs Basant Ram and Another
High Court Of Himachal Pradesh · (1981) ShimLC 336
Limitation Act, 1963 — Section 12, 5
High Courts29 Apr 1981Dismissed
Kewal Singh and Others Vs Munshi Ram and Another
High Court Of Himachal Pradesh · AIR 1982 HP 36 : (1981) ShimLC 329
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 22 Rule 4
High Courts28 Apr 1981
Prem Pal Singh and Others Vs Mohan Lal
High Court Of Himachal Pradesh · (1981) CriLJ 1208 : (1981) ShimLC 417
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 448, 500, 504
High Courts20 Apr 1981
Sikandar Singh Vs Chet Ram
High Court Of Himachal Pradesh · (1981) 10 ILR HP 201
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 2, Order 47 Rule 1, Order 47 Rule 1(2)Constitution of India, 1950 — Article 136Government of India Act, 1915 — Section 107, 108
High Courts10 Apr 1981Allowed
S.R. Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1985) 14 ILR HP 681
Constitution of India, 1950 — Article 226, 227Himachal Pradesh and Andaman and Nicobar Islands Police Service Rules, 1965 — Rule 13, 14, 15, 16, 21Himachal Pradesh Police Service Rules, 1973 — Rule 13, 14, 16, 17, 18
High Courts09 Apr 1981Allowed
Mahabir Parshad Vs Des Raj
High Court Of Himachal Pradesh · AIR 1981 HP 58 : (1981) ShimLC 368
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 141
High Courts08 Apr 1981
The State of Himachal Pradesh Vs Daulat Ram Attri
High Court Of Himachal Pradesh · AIR 1981 HP 71 : (1981) ShimLC 374
Land Acquisition Act, 1894 — Section 18, 23, 54Limitation Act, 1963 — Section 5
High Courts03 Apr 1981
Surat Singh and Vs Kahan Singh and Others etc.
High Court Of Himachal Pradesh · AIR 1982 HP 15
Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 18, 2(1), 2(2), 20, 3
High Courts03 Apr 1981Dismissed
Prem Dass Vs Kallu
High Court Of Himachal Pradesh · (1981) ShimLC 247
Civil Procedure Code, 1908 (CPC) — Section 5(2)Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 18, 2(1), 2(2), 20, 3
High Courts27 Mar 1981Allowed
Shri Ram Rattan Chauhan Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1981) ShimLC 226
Central Civil Services (Pension) Rules, 1972 — Rule 48
High Courts27 Mar 1981
Ram Rattan Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 107
Central Civil Services (Pension) Rules, 1972 — Rule 48, 56
High Courts27 Mar 1981
Smt. Sewaki Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) CriLJ 919 : (1981) ShimLC 258
Penal Code, 1860 (IPC) — Section 201, 302, 511
High Courts26 Mar 1981Allowed
Smt. Kaushalya Devi Vs Masat Ram
High Court Of Himachal Pradesh · AIR 1981 HP 63 : (1981) ShimLC 216
Hindu Marriage Act, 1955 — Section 13, 23Special Marriage Act, 1954 — Section 27
High Courts25 Mar 1981Dismissed
Smt. Shanti Devi and Others Vs Rajeshwar Parshad and Others
High Court Of Himachal Pradesh · AIR 1981 HP 65 : (1981) ShimLC 266
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 182, 7
High Courts19 Mar 1981Dismissed
Sita Ram Vs Smt. Kanta Devi and Others
High Court Of Himachal Pradesh · (1981) ShimLC 239
Transfer of Property Act, 1882 — Section 53A, 63A, 63A(2)
High Courts19 Mar 1981Dismissed
Surinder Nath Vs P.N. Dhawan
High Court Of Himachal Pradesh · AIR 1981 HP 68 : (1981) ShimLC 234
Himachal Pradesh Urban Rent Control Act, 1971 — Section 13(2)
High Courts13 Mar 1981
Kulddep Industrial Corporation and Another Vs B. Himatasingka and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 129
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1959 — Section 466Contempt of Courts Act, 1971 — Section 2
High Courts10 Mar 1981Dismissed
Shesh Ram Vs State and Others
High Court Of Himachal Pradesh · (1981) 10 ILR HP 92
Punjab Liquor Permit and Pass Rules, 1932 — Rule 5.38, 5.38(3), 5.38(5)