High Courts05 Mar 1981
Daulat Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) CriLJ 1347 : (1981) 10 ILR HP 125
Penal Code, 1860 (IPC) — Section 380, 457, 75
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,550 of 1,630
High Courts17 Jan 1981
Bachan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) 10 ILR HP 54
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 376
High Courts09 Jan 1981Dismissed
State of Himachal Pradesh Vs Dole Ram
High Court Of Himachal Pradesh · AIR 1981 HP 87 : (1981) 10 ILR HP 58
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110D
High Courts09 Jan 1981Allowed
Karam Chand Vs Sohan Singh Kawatra
High Court Of Himachal Pradesh · AIR 1981 HP 43 : (1980) ShimLC 139
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1971 — Section 2, 29
High Courts08 Jan 1981Dismissed
Amari Ram and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1983) 12 ILR HP 157
Electricity (Supply) Act, 1948 — Section 5
High Courts07 Jan 1981Allowed
Bhagwan Singh and Bir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1983) 12 ILR HP 85
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 397Punjab Police Rules, 1934 — Rule 11.70, 25.53, 25.54, 25.54(1), 27.38
High Courts07 Jan 1981Dismissed
Himachal Road Transport Corporation Vs Himi Devi, etc.
High Court Of Himachal Pradesh · (1981) ShimLC 231
Constitution of India, 1950 — Article 41
High Courts07 Jan 1981Allowed
Bhagwan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1981) ShimLC 166
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 397Punjab Police Rules, 1934 — Rule 11.70, 25.53, 25.54, 25.54(2), 25.54(3)
High Courts07 Jan 1981Dismissed
Himachal Road Transport Corporation Vs Himi Devi etc.
High Court Of Himachal Pradesh · (1981) 10 ILR HP 23
Constitution of India, 1950 — Article 41
High Courts31 Dec 1980Allowed
Smt. Uma Devi Vs Smt. Rajkumari
High Court Of Himachal Pradesh · (1981) 10 ILR HP 16
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 18 Rule 2, Order 18 Rule 3A
High Courts30 Dec 1980Allowed
Asa Singh and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · AIR 1981 HP 75 : (1981) 10 ILR HP 81
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts23 Dec 1980
Beli Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1981) CriLJ 776 : (1981) ShimLC 178
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Dec 1980Allowed
Smt. Panno Vs Makholi Ram
High Court Of Himachal Pradesh · AIR 1981 HP 47 : (1981) ShimLC 206
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 11, 5
High Courts16 Dec 1980Dismissed
Jaishi Ram and Others Vs Salig Ram
High Court Of Himachal Pradesh · (1981) 10 ILR HP 33
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(3), 151
High Courts05 Dec 1980Dismissed
Shri Ghanshyam Gupta Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1981) ShimLC 298
Constitution of India, 1950 — Article 14, 16
High Courts01 Dec 1980Allowed
Tarsem Kumar Vs H.P. Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · (1983) 12 ILR HP 146
High Courts01 Dec 1980Allowed
T.C. Kanwar Vs The Himachal Pradesh University, Simla and Another
High Court Of Himachal Pradesh · AIR 1981 HP 39 : (1981) ShimLC 160
Constitution of India, 1950 — Article 226Himachal Pradesh University Act, 1970 — Section 22, 39, 45
High Courts01 Dec 1980Dismissed
State of Himachal Pradesh Vs Jai Lal
High Court Of Himachal Pradesh · (1980) 9 ILR HP 657
Land Acquisition Act, 1894 — Section 16, 18, 19, 25, 25(2)
High Courts01 Dec 1980Allowed
Tarsen Kumar Vs H.P. Krishi Vishva Vidyalaya and Others
High Court Of Himachal Pradesh · (1981) ShimLC 286
High Courts01 Dec 1980Dismissed
Rakesh Kumar and etc. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1981 HP 80
Constitution of India, 1950 — Article 15, 226, 29, 46