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High Court Of Himachal Pradesh judgments

32,593 judgments · page 1,547 of 1,630

High Courts02 Nov 1981Dismissed

Bachhitar Singh and Others Vs The Collector, Land Acquisition

High Court Of Himachal Pradesh · (1981) 10 ILR HP 498

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 4 Rule 1(1)Land Acquisition Act, 1894 — Section 18, 19, 20, 26, 53Limitation Act, 1963 — Article 120, 122, 176, 181
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High Courts21 Oct 1981

Narinder Kumar Vs Mani Devi and Others

High Court Of Himachal Pradesh · (1983) ACJ 225 : (1981) 10 ILR HP 423

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 1(3), Order 41 Rule 10, Order 41 Rule 10(2), Order 41 Rule 3Motor Vehicles Act, 1988 — Section 110A
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High Courts23 Sept 1981

Surinder Kumar Vs State

High Court Of Himachal Pradesh · (1982) CriLJ 548 : (1981) 10 ILR HP 375

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 465, 468, 471
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