High Courts03 May 1982
Jagan Nath Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1982) CriLJ 2289 : (1982) ShimLC 273
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,593 judgments · page 1,545 of 1,630
High Courts03 May 1982
Saunu Vs The Collector, Land Acquisition, B.S.L., Mandi, (H.P.)
High Court Of Himachal Pradesh · AIR 1982 HP 118 : (1982) ShimLC 181
Land Acquisition Act, 1894 — Section 23, 28
High Courts27 Apr 1982
Dhani Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1982) CriLJ 1546 : (1982) ShimLC 194
Criminal Procedure Code, 1973 (CrPC) — Section 329Penal Code, 1860 (IPC) — Section 302, 309
High Courts20 Apr 1982Partly Allowed
Mohinder Kumar Sood Vs H.P. Public Service Commission and Others
High Court Of Himachal Pradesh · AIR 1982 HP 78 : (1982) ShimLC 203
Constitution of India, 1950 — Article 15, 16, 226, 234, 29Himachal Pradesh Higher Judicial Service Rules, 1973 — Rule 5(9)
High Courts19 Apr 1982Allowed
Milkhi Ram and Others Vs Raghunandan and Others
High Court Of Himachal Pradesh · AIR 1982 HP 87 : (1982) ShimLC 191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 35, 47 , 49
High Courts19 Apr 1982
Amar Singh Vs The Commandant, 5th H.P. S.S.B. Battalion
High Court Of Himachal Pradesh · (1982) 11 ILR HP 183
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution of India, 1950 — Article 14, 16, 16(1), 311(2)General Clauses Act, 1897 — Section 16
High Courts13 Apr 1982Allowed
Smt. Vidya Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1982 HP 89 : (1982) ShimLC 185
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110Punjab Motor Vehicles Rules, 1940 — Rule 4.60
High Courts07 Apr 1982
State of Himachal Pradesh Vs Sita Ram and Others
High Court Of Himachal Pradesh · (1982) CriLJ 1696 : (1982) ShimLC 188
Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Mar 1982
Narinder Kaur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1983) ACJ 34 : (1982) 11 ILR HP 139
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 6 Rule 17, 151Motor Vehicles Act, 1939 — Section 110, 110A, 110A(1), 110DSuccession Act, 1925 — Section 306
High Courts07 Jan 1982Partly Allowed
Khushi Ram and Others Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 1982 HP 97 : (1982) 11 ILR HP 101
Himachal Pradesh Agricultural Produce Markets Act, 1969 — Section 1, 3, 4
High Courts05 Jan 1982Dismissed
Ram Gopal and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1982) ShimLC 225
Evidence Act, 1872 — Section 114, 3, 8, 9Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts05 Jan 1982
Dev Raj and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1982) ShimLC 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 451
High Courts05 Jan 1982
Dev Raj and Others Vs State of H.P.
High Court Of Himachal Pradesh · (1982) 11 ILR HP 81
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 323, 34
High Courts01 Jan 1982
The Himachal Pradesh Horticultural Produce and Marketing and Processing Corporation Ltd. Vs Bali Ram and Another
High Court Of Himachal Pradesh · (1982) 11 ILR HP 32
Civil Procedure Code, 1908 (CPC) — Section 115, 149
High Courts29 Dec 1981
Jagdish Chand Vs The Commissioner of Transport and Others
High Court Of Himachal Pradesh · (1982) 11 ILR HP 65
Constitution of India, 1950 — Article 226, 227
High Courts29 Dec 1981
Shri Jagdish Chand Vs The Commissioner of Transport and Others
High Court Of Himachal Pradesh · (1982) ShimLC 131
Constitution of India, 1950 — Article 226, 227
High Courts10 Dec 1981Dismissed
The Himachal Road Transport Corporation Vs Mohinder Lal
High Court Of Himachal Pradesh · (1981) 10 ILR HP 630
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts10 Dec 1981Dismissed
The Himachal Road Transport Corporation Vs Shri Mohinderlal and Others
High Court Of Himachal Pradesh · (1982) ShimLC 146
Motor Vehicles Act, 1988 — Section 110A, 110B
High Courts10 Dec 1981Dismissed
Rattan Singh and Another Vs Wazira
High Court Of Himachal Pradesh · AIR 1982 HP 72 : (1982) ShimLC 198
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11Punjab Security of Land Tenures Act, 1953 — Section 23, 9Punjab Tenancy Act, 1887 — Section 45
High Courts09 Dec 1981Dismissed
Devki Singh and Another Vs Smt. Attro
High Court Of Himachal Pradesh · (1981) 10 ILR HP 584
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11, 67