COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,302 judgments · page 1,392 of 1,566

High Courts24 Jun 1996

Cantonment Board Kasauli Vs Bhagwan Dass and Others

High Court Of Himachal Pradesh · (1997) 1 ShimLC 454

Cantonments Act, 1924 — Section 21, 21(3), 39Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 115

High Courts21 Jun 1996Allowed

Harsh Mahajan Vs Syndicate Bank

High Court Of Himachal Pradesh · (1997) 1 ShimLC 14

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7

High Courts21 Jun 1996Dismissed

Himachal Pradesh Road Trans. Corpn. Vs Kashma Devi and Others

High Court Of Himachal Pradesh · (1997) ACJ 910 : (1997) 1 ShimLC 268

Motor Vehicles Act, 1939 — Section 110A

High Courts20 Jun 1996

State of Himachal Pradesh Vs M/s. Sandhu Masala Industries

High Court Of Himachal Pradesh · (1997) 1 ShimLC 32

Prevention of Food Adulteration Act, 1954 — Section 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 50

High Courts18 Jun 1996Dismissed

Sher Chand and Another Vs Pritam chand

High Court Of Himachal Pradesh · (1997) 1 ShimLC 300

Civil Procedure Code, 1908 (CPC) — Section 11, 2(2)

High Courts17 Jun 1996

M/s. Mayur Engineers Vs Union of India (UOI)

High Court Of Himachal Pradesh · (1997) 1 ShimLC 431

Arbitration Act, 1940 — Section 30, 33

High Courts07 Jun 1996Allowed

Ashok Kumar Vs The Registrar, Co-operative Societies and Others

High Court Of Himachal Pradesh · (1997) 1 ShimLC 77

Constitution of India, 1950 — Article 12, 226, 227

High Courts07 Jun 1996Allowed

Bhagesh Datt Sharma and Others Vs Himachal Pradesh Mineral and Industrial Development Corpn. Ltd. and Others

High Court Of Himachal Pradesh · (1997) 3 LLJ 1270 : (1997) 2 ShimLC 4

Constitution of India, 1950 — Article 14, 16, 39

High Courts06 Jun 1996

New India Assurance Co. Ltd. Vs Annu alias Vishal and Others

High Court Of Himachal Pradesh · (1997) ACJ 1432

Motor Vehicles Act, 1939 — Section 95(2)(b)

High Courts06 Jun 1996Dismissed

National Insurance Co. Ltd. Vs Bhag Devi and Others

High Court Of Himachal Pradesh · (1998) ACJ 235 : (1997) 1 ShimLC 460

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(5)

High Courts05 Jun 1996

M.P. Gupta Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1997) 1 ShimLC 188

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 197, 2, 397Penal Code, 1860 (IPC) — Section 109, 120B, 167, 218, 408Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2), 6

High Courts03 Jun 1996Dismissed

Salig Ram and Others Vs Kishori Lal Jagat Ram

High Court Of Himachal Pradesh · (1997) 1 ShimLC 446

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 25(5)

High Courts03 Jun 1996Allowed

Dharam Chand and Others and Amarnath Vs P.O., Labour Court and Others Chamera Pariyojna Karamchari Sangh and Others Vs National Hydro Electric Project Power Corporation Ltd. and Others

High Court Of Himachal Pradesh · (1998) 3 LLJ 318

Industrial Disputes Act, 1947 — Section 10, 2

High Courts31 May 1996Dismissed

H.P. University Vs Dr. S.R. Mehrotra and Others Dr. S.R. Mehrotra and Others Vs H.P. University Dr. Abha Malhrotra Vs Dr. Dr. S.R. Mehrotra

High Court Of Himachal Pradesh · (1997) 2 ShimLC 89

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2)Constitution of India, 1950 — Article 136, 16, 226Himachal Pradesh University First Ordinance, 1973 — Ordinance 35, Ordinance 35.11, Ordinance 35.13, Ordinance 35.14, Ordinance 35.8

High Courts30 May 1996Dismissed

Smt. Mehli Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (1996) 2 ShimLC 470

Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 30(2), 54

High Courts30 May 1996Allowed

Smt. Dolma and Others Vs H.P. State Electricity Board and Another

High Court Of Himachal Pradesh · (1996) 2 ShimLC 465

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154Electricity Act, 1910 — Section 33

High Courts27 May 1996Dismissed

Hem Singh Vs State of H.P. Radha Devi Vs Hem Singh and Another

High Court Of Himachal Pradesh · (1997) 1 ShimLC 94

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 354, 376

High Courts24 May 1996Dismissed

Hira Singh Thakur Vs Bali Ram and Others

High Court Of Himachal Pradesh · (1996) 2 ShimLC 299

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Constitution of India, 1950 — Article 227Himachal Pradesh Land Revenue Act, 1954 — Section 17

High Courts23 May 1996Dismissed

H.R.T.C. Vs Gian Singh

High Court Of Himachal Pradesh · (1997) 1 ShimLC 151

High Courts23 May 1996Dismissed

Himachal Road Trans. Corpn. Vs Amar Singh

High Court Of Himachal Pradesh · (1996) 2 ShimLC 460