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High Court Of Himachal Pradesh judgments

31,302 judgments · page 1,391 of 1,566

High Courts22 Jul 1996Allowed

R.S. Somra Vs State of H.P.

High Court Of Himachal Pradesh · (1997) 1 ShimLC 328

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5A
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High Courts15 Jul 1996Dismissed

Smt. Rakho and Others Vs Bansi Lal

High Court Of Himachal Pradesh · (1997) 1 ShimLC 336

Hindu Adoptions and Maintenance Act, 1956 — Section 3Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 19
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High Courts12 Jul 1996Dismissed

Sanjay Gupta Vs State of H.P.

High Court Of Himachal Pradesh · (1997) 1 ShimLC 417

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts09 Jul 1996Dismissed

Dalip Singh Vs Narender Singh and Another

High Court Of Himachal Pradesh · (1997) 1 ShimLC 352

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3), 14(4), 14(5), 2
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High Courts28 Jun 1996Dismissed

Subhash Gupta Vs N.K. Bansal

High Court Of Himachal Pradesh · (1997) 1 ShimLC 69

East Punjab Urban Rent Restriction Act, 1949 — Section 13AEvidence Act, 1872 — Section 116Himachal Pradesh Urban Rent Control Act, 1987 — Section 13(6), 14, 14(3), 14B, 14C
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High Courts25 Jun 1996Dismissed

Ram Chand and Others Vs Jagat Ram and Others

High Court Of Himachal Pradesh · (1997) 1 ShimLC 164

Himachal Pradesh Land Revenue Act, 1954 — Section 37(3), 46Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 29
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