High Courts20 Sept 1996Dismissed
State of Himachal Pradesh Vs Ram Sarup and Others
High Court Of Himachal Pradesh · (1997) CriLJ 588
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 325, 34, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,390 of 1,566
High Courts19 Sept 1996Dismissed
Sangeeta Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 157
Constitution of India, 1950 — Article 226
High Courts19 Sept 1996Dismissed
Kamal Kant Vs S.D. Senior Secondary School and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 154
High Courts19 Sept 1996Dismissed
Ajay Sharma Vs H.P. University
High Court Of Himachal Pradesh · (1997) 1 ShimLC 155
High Courts18 Sept 1996Dismissed
H.P. Agro Industries Corporation Ltd. Vs M.P.S. Chawla
High Court Of Himachal Pradesh · (1998) 92 CompCas 686
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 417, 418, 420
High Courts18 Sept 1996Dismissed
State of H.P. Vs Ashok Goyal and Another
High Court Of Himachal Pradesh · (1997) CriLJ 460
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 7
High Courts17 Sept 1996Dismissed
Jagdish Chand Vs M.C. Shimla and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 297
Constitution of India, 1950 — Article 226Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 4, 7
High Courts16 Sept 1996Allowed
Chintu alias Chint Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 2 ShimLC 294
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 375, 376
High Courts12 Sept 1996Dismissed
Indro Devi Vs Hari Ram Malhotra and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 282
Motor Vehicles Act, 1988 — Section 140, 166
High Courts11 Sept 1996Dismissed
Karam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 160
Punjab Police Rules, 1934 — Rule 12.12, 12.13, 12.14, 12.15, 12.16
High Courts10 Sept 1996Dismissed
Associated Cement Company Ltd. Gagal Cement Works Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 292
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts10 Sept 1996Dismissed
Raju Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 248
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts09 Sept 1996Dismissed
Neeraj Kumar Vs M/s. Indian Oil Corporation Ltd. and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 161
Constitution of India, 1950 — Article 226
High Courts04 Sept 1996
Court on its own motion Vs Manager, Oriental Bank of Commerce
High Court Of Himachal Pradesh · (1997) 2 ShimLC 39
Contempt of Courts Act, 1971 — Section 2Income Tax Act, 1961 — Section 269T
High Courts04 Sept 1996
Court on its Own Motion Vs Manager, Oriental Bank of Commerce
High Court Of Himachal Pradesh · (1997) 89 CompCas 175 : (1997) 225 ITR 463
Contempt of Courts Act, 1971 — Section 2Income Tax Act, 1961 — Section 269T
High Courts04 Sept 1996Dismissed
United Vanaspati Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 395
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 215, 226, 227, 276Contempt of Courts Act, 1971 — Section 10
High Courts02 Sept 1996Allowed
St. Michaeal''s Cathedral Catholic Club Vs Smt. Harbans Kaur Nayani
High Court Of Himachal Pradesh · (1997) 1 ShimLC 237
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 14(3)
High Courts23 Aug 1996Allowed
Amar Nath Vs Mrs. Balbir Kochhar and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 227
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts19 Aug 1996
General Manager, Punjab Roadways, Nangal Depot and Another Vs Smt. Santosh Chadha and Others
High Court Of Himachal Pradesh · (1998) ACJ 608 : AIR 1997 HP 36
Motor Vehicles Act, 1988 — Section 166
High Courts19 Aug 1996Dismissed
State Bank of Patiala Vs M/s. Chohan Huhtamaki (India) Pvt. Ltd.
High Court Of Himachal Pradesh · (1997) 1 ShimLC 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 72A, Order 21 Rule 72A(2), 114, 144