High Courts07 Nov 1996Dismissed
Punjab State Electricity Board Vs Chiranga and Another
High Court Of Himachal Pradesh · (1997) 1 ShimLC 489
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Limitation Act, 1963 — Article 135, 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,388 of 1,566
High Courts07 Nov 1996Allowed
Parmod Kumar Vs Subodh Kumar
High Court Of Himachal Pradesh · (1996) 11 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 2Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 1996Allowed
Smt. Mastu and Another Vs Shri Prem Singh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 28
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Oct 1996Dismissed
Smt. Dili and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 58
High Courts17 Oct 1996
Mohan Meakin Breweries Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1997) 227 ITR 878
Income Tax Act, 1961 — Section 28, 37, 45Punjab Distillery Rules, 1932 — Rule 4Punjab Excise Act, 1914 — Section 21
High Courts17 Oct 1996
Mohan Meakin Breweries Ltd. Vs The Commissioner of Income Tax
High Court Of Himachal Pradesh · (1997) 2 ShimLC 22
High Courts17 Oct 1996Allowed
Ranger Breweries Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 321 : (1997) 1 ShimLC 182
Industrial Disputes Act, 1947 — Section 33A, 33F
High Courts15 Oct 1996Dismissed
Lal Dhar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1996) 2 LW(Cri) 113
Criminal Procedure Code, 1973 (CrPC) — Section 433A
High Courts14 Oct 1996Dismissed
Prabhu Dutt Sharma Vs Himachal Gujarat Ambuja Cement Co. Ltd. and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 146 : (1997) 1 ShimLC 271
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts14 Oct 1996
Roshan Lal Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 170
Constitution of India, 1950 — Article 226
High Courts10 Oct 1996Allowed
Ramji Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) CriLJ 2765
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts09 Oct 1996Dismissed
Raj Pal Singh Vs H.P. Krishi Vishwa Vidyalaya
High Court Of Himachal Pradesh · (1997) 1 ShimLC 246
High Courts08 Oct 1996
Swatantra Singh Vs Neel Kamal Singh
High Court Of Himachal Pradesh · (1998) 1 DMC 720
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17, 151Hindu Marriage Act, 1955 — Section 13(1), 13B, 13B(1), 13B(2)
High Courts07 Oct 1996Dismissed
Jai Karan Vs Madan Lal
High Court Of Himachal Pradesh · (1997) 2 ShimLC 264
Himachal Pradesh Municipal Corporation Act, 1994 — Section 243, 244, 245, 247Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)
High Courts07 Oct 1996Dismissed
Inder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 162
Constitution of India, 1950 — Article 226
High Courts04 Oct 1996Allowed
State of Himachal Pradesh and Others Vs M/s. Jai Ram and Sons
High Court Of Himachal Pradesh · (1997) 1 ShimLC 278
Arbitration Act, 1940 — Section 34
High Courts04 Oct 1996Allowed
Suresh Kumar alias Nawang and Others Vs Chhering Rahi and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 265
Civil Procedure Code, 1908 (CPC) — Section 151 , 152, 153
High Courts03 Oct 1996Dismissed
Vidya Sagar Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 285
High Courts03 Oct 1996Dismissed
The Brijeshwari Transport Co-operative Society and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 220
Constitution of India, 1950 — Article 14Himachal Pradesh General Clauses Act, 1968 — Section 23Himachal Pradesh Passengers and Goods Taxation Act, 1955 — Section 22, 3, 4
High Courts03 Oct 1996Dismissed
Shri Gamesh Industries Vs H.P. Financial Corporation and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 54
Contract Act, 1872 — Section 2, 29