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High Court Of Himachal Pradesh judgments

31,302 judgments · page 1,386 of 1,566

High Courts10 Dec 1996Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1997) 2 ShimLC 161

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Motor Vehicles Act, 1988 — Section 181(3)(1)Penal Code, 1860 (IPC) — Section 279, 304A, 337
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High Courts06 Dec 1996Allowed

Dhan Sukh Vs Liaq Ram

High Court Of Himachal Pradesh · (1997) 2 ShimLC 203

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 2, 151Contract Act, 1872 — Section 19
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High Courts06 Dec 1996

Roshan Lal Vs State of H.P. and Another

High Court Of Himachal Pradesh · (1997) 2 ShimLC 240

Constitution of India, 1950 — Article 217, 226Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 10, 11, 11(2), 11(2A), 12Himachal Pradesh Land Revenue Act, 1954 — Section 163, 23
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High Courts29 Nov 1996Dismissed

Twarku Vs Surti

High Court Of Himachal Pradesh · AIR 1997 HP 76 : (1998) 1 CivCC 555

Evidence Act, 1872 — Section 114, 17, 32(5)
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