High Courts31 Dec 1996Allowed
Smt. Lachhmi Vs Bali Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 145
Evidence Act, 1872 — Section 17, 18, 19, 20, 21Himachal Pradesh Land Revenue Act, 1954 — Section 123
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,385 of 1,566
High Courts31 Dec 1996Dismissed
Himachal Road Transport Corporation and Another Vs Vinod Bali
High Court Of Himachal Pradesh · (1998) ACJ 1284
High Courts30 Dec 1996Dismissed
The Rori Kori Agriculture Co-operative Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 120
Constitution of India, 1950 — Article 226
High Courts27 Dec 1996Dismissed
Shamla Devi Vs Surjit Singh
High Court Of Himachal Pradesh · AIR 1998 HP 32
Hindu Marriage Act, 1955 — Section 12(1)
High Courts24 Dec 1996Dismissed
Khushi Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 215
Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3, 8
High Courts20 Dec 1996Dismissed
New India Assurance Co. Ltd. Vs Jagtar Singh and Others
High Court Of Himachal Pradesh · (1998) ACJ 1074
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts20 Dec 1996Dismissed
New India Assurance Co. Ltd. Vs Seema Bhup and Others
High Court Of Himachal Pradesh · (1998) ACJ 1147
Motor Vehicles Act, 1939 — Section 110A
High Courts19 Dec 1996Dismissed
Bachittar Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 99
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14(1), 16A, 32Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 15(2)Punjab Land Revenue Act, 1887 — Section 117, 121, 122, 123, 16A
High Courts19 Dec 1996
State of Himachal Pradesh Vs V.K. Khandwal
High Court Of Himachal Pradesh · (1997) 2 ShimLC 83
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409Probation of Offenders Act, 1958 — Section 4
High Courts19 Dec 1996Dismissed
National Insurance Co. Ltd. Vs Lalita Prabhakar and Others
High Court Of Himachal Pradesh · (1998) ACJ 1124
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Dec 1996Allowed
Smt. Kasturu Devi and Others Vs Shri Parma Ram and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 34
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 148, 53, 54, 54(1), 68Himachal Pradesh Land Revenue Act, 1954 — Section 33
High Courts18 Dec 1996
Ishwar Dutt and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 480
Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 — Section 4, 6, 6(1), 7Himachal Pradesh Forest Produce (Regulation of Trade) Rules, 1982 — Rule 5, 5(2)
High Courts17 Dec 1996
Baij Nath Sachdeva Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 192
Arbitration Act, 1940 — Section 29, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34, 80
High Courts17 Dec 1996Allowed
Smt. Nathi Vs Shri Neel Chand
High Court Of Himachal Pradesh · (1997) 2 ShimLC 179
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5, Order 8 Rule 5(1), 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45, 67Hindu Succession Act, 1956 — Section 8
High Courts16 Dec 1996Dismissed
Harbans Singh Khadwal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 1 ShimLC 477
Constitution of India, 1950 — Article 309Himachal Pradesh Higher Judicial Service Rules, 1973 — Rule 8, 9
High Courts16 Dec 1996Allowed
Eicher Tractors Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 3 LLJ 13 : (1997) 2 ShimLC 212
High Courts16 Dec 1996Dismissed
Surinder Pal Parmar Vs The High Court of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 105
High Courts16 Dec 1996Allowed
Eicher Tractors Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 212
High Courts13 Dec 1996
Aggarwal and Company Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 2 ShimLC 187
High Courts13 Dec 1996Dismissed
Solan Arms and Ammunition Dealers and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 136
Arms Act, 1959 — Section 14, 14(1)Constitution of India, 1950 — Article 19