High Courts06 Mar 1997
State of H.P. Vs Gurdeep Singh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,384 of 1,566
High Courts06 Mar 1997Allowed
State Bank of India Vs Himalaya Engineer Works and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 373
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Mar 1997Dismissed
Dr. Snnita Ganju Vs State of Himachal Pradesh and Others Dr. Monika Kaushal Vs H.P. University and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 323
Constitution of India, 1950 — Article 226
High Courts26 Feb 1997Allowed
Nanak Chand and Others Vs Collector, Land Acquisition and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 331
Land Acquisition Act, 1894 — Section 18
High Courts25 Feb 1997Dismissed
Smt. Kamlesh Kumari and Others Vs Shri Chander Mohan and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 345
High Courts25 Feb 1997Dismissed
Parkash Chand Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 328
High Courts25 Feb 1997Dismissed
Manoj Kumar Vs Lalita Devi and Others
High Court Of Himachal Pradesh · (1997) 2 DMC 533 : (1998) 1 RCR(Civil) 134
Criminal Procedure Code, 1973 (CrPC) — Section 125Himachal Pradesh Panchayati Raj Act, 1994 — Section 2(32), 2(6), 32, 34, 35
High Courts25 Feb 1997Dismissed
Smt. Rama Dogra and Others Vs Smt. Kimtu and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 158
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 33 Rule 1Hindu Minority and Guardianship Act, 1956 — Section 3, 8Transfer of Property Act, 1882 — Section 41, 43
High Courts25 Feb 1997Allowed
Smt. Kimtu Vs Smt. Rama Dogra and Others
High Court Of Himachal Pradesh · (1997) 2 CivCC 514 : (1997) 2 ShimLC 409
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 4, 11Constitution of India, 1950 — Article 311(1)Registration Act, 1908 — Section 35
High Courts21 Feb 1997Dismissed
Smt. Banto Devi and Others Vs Smt. Tajan
High Court Of Himachal Pradesh · (1997) 3 ShimLC 166
Administration of Evacuee Property Act, 1950 — Section 46, 7, 7(1), 7(3), 8(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20A
High Courts09 Jan 1997
State of H.P. Vs Badri
High Court Of Himachal Pradesh · (1997) 2 ShimLC 304
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(5)Limitation Act, 1963 — Section 5
High Courts08 Jan 1997Allowed
Vijay Kapoor and Another Vs Maya Ram
High Court Of Himachal Pradesh · AIR 1998 HP 15 : (1997) 1 ShimLC 469
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts08 Jan 1997Allowed
Rajinder Singh Vs Dalbir Singh and Others
High Court Of Himachal Pradesh · AIR 1998 HP 43 : (1997) 1 ShimLC 484
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(1)Limitation Act, 1963 — Article 64, 65
High Courts07 Jan 1997Dismissed
Amarjeet Singh Vs Anju Rani
High Court Of Himachal Pradesh · AIR 1997 HP 64 : (1997) 1 ShimLC 492
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 18
High Courts02 Jan 1997
State of Himachal Pradesh Vs Vinod Kumar
High Court Of Himachal Pradesh · (1997) CriLJ 3077
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 4
High Courts01 Jan 1997Dismissed
Brij Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 30
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997Dismissed
Shubh Timb Steels Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 LLJ 253 : (1997) 2 ShimLC 1
Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts01 Jan 1997
Jagan Nath Vs Hans Raj
High Court Of Himachal Pradesh · AIR 1998 HP 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33
High Courts31 Dec 1996Dismissed
Shri Jagan Nath Sharma and Others Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 26
Constitution of India, 1950 — Article 19, 19(6), 245, 246, 247Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982 — Section 2, 4
High Courts31 Dec 1996Dismissed
Amar Singh and Others Vs Tara Dutt
High Court Of Himachal Pradesh · (1998) 1 CivCC 382 : (1997) CriLJ 3391 : (1997) 4 RCR(Civil) 298 : (1997) 4 RCR(Criminal) 424 : (1997) 2 ShimLC 173
Criminal Procedure Code, 1973 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 147, 447, 504