High Courts04 Apr 1997
State of Himachal Pradesh Vs Mohi Ram and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 1
Land Acquisition Act, 1894 — Section 18, 24, 25, 3, 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,302 judgments · page 1,382 of 1,566
High Courts04 Apr 1997Dismissed
Vidya Devi and Others Vs Uma Devi
High Court Of Himachal Pradesh · (1997) 3 ShimLC 20
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 60, 83
High Courts04 Apr 1997Dismissed
State of Himachal Pradesh and Others Vs Chet Ram and Others
High Court Of Himachal Pradesh · (1998) ACJ 438
Motor Vehicles Act, 1939 — Section 110A
High Courts04 Apr 1997Dismissed
Kabel Singh and Others Vs Mandir Thakur Dwara
High Court Of Himachal Pradesh · (1998) 1 ShimLC 22
High Courts03 Apr 1997Dismissed
Dile Ram Vs Kapoori Devi and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 453
Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 4
High Courts03 Apr 1997Allowed
Jagat Singh Vs Badri Nath and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 353
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts02 Apr 1997Dismissed
Bal Krishan Vs Smt. Bimla and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 8
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Apr 1997Allowed
Chandnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 1 CivCC 104
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Apr 1997Dismissed
Ashok Kumar Thakur Vs Col. Surinder Singh Grover (Retd.)
High Court Of Himachal Pradesh · (1997) 2 ShimLC 469
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 3Punjab High Court Rules and Orders — Order 7 Rule 1, Order 7 Rule 3Transfer of Property Act, 1882 — Section 106, 109
High Courts01 Apr 1997Allowed
Tilak Raj and Others Vs Param Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 450
High Courts01 Apr 1997
Khushal Singh Subhash Chander Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1997) 228 ITR 608
Income Tax Act, 1961 — Section 37
High Courts01 Apr 1997
Commissioner of Income Tax Vs Subash Chand and Co.
High Court Of Himachal Pradesh · (1998) 230 ITR 16
Income Tax Act, 1961 — Section 184, 184(7)
High Courts01 Apr 1997
COMMISSIONER OF INCOME TAX Vs SUBASH CHAND and CO.
High Court Of Himachal Pradesh · (1998) 146 CTR 262
Income Tax Act, 1961 — Section 184(7), 185
High Courts01 Apr 1997Dismissed
Mohan Lal Aggarwal Vs Kali Ram
High Court Of Himachal Pradesh · (1997) 2 ShimLC 508
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts01 Apr 1997
State of H.P. Vs Suneet Chand
High Court Of Himachal Pradesh · (1998) 1 RCR(Criminal) 601 : (1997) 2 ShimLC 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts01 Apr 1997Dismissed
Dhyan Chand Vs Smt. Savitri Devi and Others
High Court Of Himachal Pradesh · AIR 1998 HP 37 : (1999) 4 CivCC 158
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts31 Mar 1997Dismissed
Ranjit Singh Vs B.B.M.B. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 518
Constitution of India, 1950 — Article 142, 226
High Courts31 Mar 1997
Gibson Vs Ramji Dass
High Court Of Himachal Pradesh · (1997) 2 CivCC 537 : (1997) 4 RCR(Civil) 151
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 22 Rule 3, Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts31 Mar 1997Dismissed
Gayson Rolling Mills (P.) Ltd. Vs Hemkunt Iron and Steel Pvt. Ltd.
High Court Of Himachal Pradesh · (1999) 95 CompCas 194 : (1997) 3 ShimLC 83
Companies Act, 1956 — Section 433
High Courts27 Mar 1997Dismissed
Kanshi Ram Vs Basanta and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 498